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LEGAL POLICY MAKING CAPITAL MARKET IPR

HEADING Source - Global arbitration awards challengeable in India: SC - The Supreme Court has ruled that international arbitration awards are not immune from challenge in the Indian Courts of Law.......(14 Jan 2008) Economic Times (Delhi) - Foreign exchange inflows will be the key driver: RBI - Liquidity continues to remain comfortable although the Reserve Bank of India announced an auction of government bonds and treasury bills under the market stabilization scheme.......(14 Jan 2008) Business Standard - FMCG outperforms Sensex in last 3 months: BSE - The investor sentiments towards FMCG stocks is upbeat as the sectoral index touched a 52-week high this week.......(14 Jan 2008) Business Standard - SEBI’s special arm to track market manipulations: SEBI - SEBI is toying with the idea of floating a specialized arm to track complex market manipulations.......(14 Jan 2008) Economic Times (Delhi)