| TRIBUNALS & COMMISSIONS |
| Company Law Board |
Debt Recovery Appellant Tribunal |
| Central Administrative Tribunal |
Authority for Advanced Rulings |
| National Consumer Disputes Redressal Commission |
Income Tax Appellate Tribunal |
| Monopolies & Restrictive Trade Practices Commission |
Copyright Board |
| Trade Mark |
Intellectual Property Appellate Board |
| Debts Recovery Tribunal |
State Taxation Tribunal (STT) |
| Telecom Disputes Settlement and Appellate Tribunal |
Appellate Tribunal for Electricity |
| CEGAT/CESTAT |
Central Electricity Regulatory Commission |
| Central Information Commission |
SEBI/SAT |
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| BARE ACTS |
An exhaustive repository of 1100+Central Acts with latest amendments incorporated
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Rules , Regulations& Schemes
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Read the text of the Act through an Index OR simply view the text of the relevant section of the Act mentioned in the judgment through a direct hyperlink
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Separate listing of Repealed Acts and Repealing Acts with full text of each
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Text of Amending Acts available since 2002
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Our editors track the Introduction of bill pertaining to an existing Act and the same is highlighted within the parent act thus giving you the latest status of an Act and each of its section.
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State Bare Acts have been introduced for the following states Andhra Pradesh, Assam, Bihar, Delhi, Goa, Gujarat, Haryana, Himachal Pradesh, Jammu & Kashmir, Karnataka, Kerala, Madhya Pradesh, Maharashtra, Mizoram, Nagaland, Orissa, Punjab, Rajasthan [This database is continuously being upgraded covering more Acts and States]
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| NOTIFICATIONS & CIRCULARS |
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Largest and most comprehensive single point resource for accessing Notification & Circular of Government of India, SEBI and RBI |
Coverage includes information of various departments of the Ministries |
Full text of the notification & circular |
Verbatim reproduction of gazette copy |
Source - Primary |
A customized template gives you the vital information of each document eg. Notification no, date, department, ministry & more…
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Atomic Energy |
External Affair |
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Finance |
Overseas Indian Affairs |
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Personnel Public Grievances & Pension |
Women and Child Develepment |
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Social Justice & Empowerment |
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Home Affairs |
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Communication & IT |
HRD |
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IRDA |
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VAT Notifications |
Defence |
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| BILLS IN PARLIAMENT & ORDINANCES |
Bills introduced/ passed by houses of Parliament |
Easy reference table covering Title of Bill : Bill no and year : House and date of introduction : Status : |
Enforcement Date |
Full text of Bills |
Text of bills which become an Act retained for future reference and research purposes |
Full text of Ordinance |
Old Un-repealed Ordinances dating back to 1940 |
Status of each Ordinance as of date with Bill No and Name and Act no. wherever applicable |
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| FORMS |
Downloadable PDF version of forms available |
Forms on 22 subjects such as Companies Act, Direct Tax, Customs, Insurance, IPR & more……. |
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| COMMITTEE REPORTS |
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Law Commission reports, Reports delivered by Select Working Group/committees |
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| DRAFT AGREEMENTS & DEEDS ETC. |
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| WTO |
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Overview & Membership of WTO |
Rounds and Conferences |
WTO Annual Reports & Trade Reports |
Legal Texts and Documents and more |
Recent Dispute Decisions Taken in WTO specifically related to India and other countries |
Trade in IT Products & Info Communication |
Trade in Intellectual Property |
Trade Policy Review Mechanism |
New Issue in WTO |
Trade & Investment Measure |
Trade & Competition Policy |
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| ANTI-DUMPING |
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Anti-Dumping Procedures & WTO |
Notification & Circulars |
Documentations and text related to Anti-Dumping Procedures |
Anti-Dumping investigations initiated by India against other countries |
Annual report of Ministry of Commerce |
Global perspective of Anti-Dumping |
Anti-Dumping Dispute Settlement |
WTO Anti-Dumping Committee Reports |
Appeals against findings of designated authority |
FAQ’s |
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| ARBITRATION |
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CYBER / IT LAWS |
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Central Acts |
Domain Name Dispute Cases |
Regulations and Notifications related to Cyber Law in India |
Cyber Law cases (WIPO, ICANN etc.) within and outside India |
Guidelines & Forms |
Bills |
Electronic Governance |
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| INTELLECTUAL PORPERTY RIGHTS (IPR) |
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World Trade Organization (WTO) & Intellectual Property |
Patents |
Designs |
Copyrights |
Sectoral View |
International Scenario |
IP Strategies |
Current & Landmark Intellectual Property Cases of the US & Courts of England, NAF, ICANN & WIPO Cases |
Trade mark examining procedures and practices U.S (3rd edition) |
Trade Marks (TM) |
Geographical Indications |
Patent & Design / Notifications |
Other forms of Intellectual Property Rights |
Case Studies (Indian cases) |
IP in E-Commerce Environment |
Dispute Prevention and Settlement |
Manual of Patent examining procedures and practices U.S (8TH EDITION) |
Specific Forms related to Intellectual Property Rights |
INDIAN CASES OF IPR from Supreme Court, High Courts, Tribunals including Corporate Board, IPAB & Trade Mark Board |
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| FOREX & BANKING |
Exchange Control Manual (as on date) |
Other Committee Reports/ Recommendations |
Banking OMBUDSMAN’S scheme |
IDI Manual |
UCPDC, URCT, URC 522, URBR 525 |
FEMA Regulations and Notifications |
Monetary & Credit Policy |
Acts & Rules governing banking in India |
Guidelines for foreign and private banks |
RBI Forex Report (2004) |
AP (DIR) Circulars |
Debt Recovery Tribunal |
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| CAPITAL MARKET |
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SEBI (rules, regulations and guidelines) |
Notification & Circulars |
Secretarial Standards |
Corporate Governance |
Investor Education |
Mutual Funds |
FII, Arbitrators |
Judgments and Orders of Supreme Court, High Courts, Company Law Board and SEBI/SAT on company cases |
Stock Exchanges |
Depositories |
Forms |
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| CORPORATE LAWS |
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Acts |
Rules |
Forms |
Regulations |
Directions |
Circulars & Notifications |
Committee Reports |
Competition Law |
Resolution |
Company Cases |
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| EMPLOYMENT LAWS |
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Covers Labour, Industrial and Service Laws |
Legislative Enactment |
Rules and Regulations |
Committee Reports |
Indian Case Laws (SC+ HC) |
Notifications from 1990 till Date |
PIB Releases |
International Case Laws |
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| DIRECT TAXATION |
Acts |
Schemes |
Judgments of Supreme Court & High Courts on Direct Taxation and Orders of ITAT |
Important Dates |
International Taxation |
Committee Report |
Rules |
Notifications & Circulars |
Forms |
Double Taxation Avoidance Agreements |
Income Tax Rates |
Transfer Pricing |
Accounting Standards |
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| INDIRECT TAXATION |
Central Acts |
Bonds |
Rules & Regulations |
Manual/ EXIM Policy & Procedures, FTP |
Finance Act 2003 |
Central Excise Tariff |
Value Added Tax/Sales Tax |
Central Customs Tariff |
Finance Act No. 2 2004 |
Forms |
Application |
Notifications & Circulars |
Service Tax |
Judgments of Supreme Court and High Court on Indirect Taxation and Orders of |
CEGAT |
Education Cess |
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| VAT (Value Added Tax) |
Acts & Ordinances |
Rules |
Forms |
Notifications |
White Paper on VAT |
Schedules |
Model VAT Bill, 2003 |
Committee Report |
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| FOREIGN TRADE POLICY AND PROCEDURES |
EXIM Policy, 2002-2007 (amended as on date) |
Rules |
DGFT Public Notices |
ITC Classification as on 1st April’2002 |
Annual Supplement 2005-2006 |
Exim Procedures (Amended as on date) |
DGFT Circulars and Various Forms Related to Foreign Trade |
Foreign Trade Policy 2004-2009 |
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| INDIAN INDUSTRIAL POLICY & PROCEDURES |
Framework of the Industrial Policy of India |
Press Releases & Press Notes |
Latest Notifications with archives |
Different Forms related to the Industrial Policy to set up an industry in India |
Cases related to Indian Industrial Policy |
Sectoral Policies |
FIPB Case Approval in India (Latest Cases) |
Small Scale Industrial Policy |
Entry Strategy for Foreign Investors |
NRI Investment Policy |
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| HUMANRIGHTS |
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Indian Statutes on Human Rights |
Reports on Human Rights in India |
Special Groups Rights |
Committees/Commissions on Human Rights |
Central Acts |
Historical Documents on Human Rights |
International Human Rights Documents |
Regional Conventions |
Courts and Decisions |
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| ENVIRONMENT |
Air, Biodiversity, Energy, Forest, Water, Wildlife, Infrastructure / Industry |
Acts |
Rules |
Judgments of Supreme Court and High Court |
PIB releases on Environmental Issues |
Notifications (1981 onwards) |
International Cases |
International Agreements & Conventions |
Associations |
Annual Report |
Key Contacts |
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| MEDIA AND COMMUNICATION LAWS |
Acts |
Press Releases |
Forms |
Rules and Regulations |
Bills |
Policies |
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