| Manupatra Annual Essay Competition 2008
|
| |
| |
| Seminar on Rubric of the New Competition Law Regime in India Challenges and the Path Forward
|
| |
| |
| Results of Manupatra All India Essay Competition 2007
|
|
|
| Seminar on Rubric of the New Competition Law Regime in India Challenges and the Path Forward |
| 5th April 2008 |
| Lotus Room, Lower Lobby, Hilton Towers, Nariman Point, Mumbai |
|
| Seminar on Rubric of the New Competition Law Regime in India Challenges and the Path Forward |
| 12th January 2008 |
| Yamuna Hall, Shangri-la Hotel, Ashoka Road, New Delhi |
|
| Workshop on Raising Money on Alternative Investment Market [AIM], London |
| 13th July 2007 |
| Ganga Hall, Shangri-la Hotel, Ashoka Road, New Delhi |
|
| Seminar on Basics in Intellectual Property Rights |
| 10th February 2007 |
| The Park, Chennai |
|
| Seminar on Merger & Acquisition The Bridge to the Integration of Global Economy
|
| 9th September 2006 |
| Jacaranda Hall, India Habitat Centre , New Delhi |
|
| Seminar on Emerging Concepts in Company Law: Limited Liability Partnerships and Companies Bill (Draft) 2006 |
| 6 May, 2006 |
| Inter Continental -The Grand, Mumbai |
|
| Limited Liability Partnerships ( Information and Guidance) |
| 17th Dec, 2005. |
| Silver Oak, India Habitat Centre |
|
| Panel discussion on "Justice is Delayed but is it denied?" |
| 18th April 2006. |
| Gulmohar Hall, India Habitat Centre |
Panelists: Chief Justice of India (Retd) V.N. Khare ; Colin Gonsalves , Indira Jaisingh ; Neelam Katara
|
