 Module
1 |
Business &Policy
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Module
2
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Corporate Laws & Taxation
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Module
3
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Legal Module (Courts & Tribunals)
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Module
4
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Full Site
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Module
5
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Business &Policy + Corporate Laws & Taxation
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Module
6
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Business &Policy + Legal Module
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Module
7
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Corporate Laws & Taxation + Legal Module
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Module
8
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Supreme Court + Bare Acts + Delhi High Court
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Module
9
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Supreme Court+ Bare Acts + Andhra Pradesh HC
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Module
10
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Supreme Court + Bare Acts + Madras High Court
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Module
11
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Supreme Court + Bare Acts + Karnataka High Court
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Module
12
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Supreme Court + Bare Acts + All High Courts
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Module
13
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Supreme Court + Bare Acts + Bombay High Court
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Module
14
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Fast Case (US Case Laws)
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BUSINESS & POLICY
Information on
Arbitration,
Anti-Dumping, WTO
Intellectual
Property Rights, Cyber & IT Laws (including Indian Cases of IPR)
Environment
Human Rights
Indian
Industrial Policy & Procedures
Forex &
Banking
Capital Market
Labour ,
Industrial & Employment Laws
Foreign Trade
Policy & Procedures
Investment
Destinations Abroad
Cause List, Case Status & Daily Orders, Court Calendars,
Legal Dictionary, Maxim)
CORPORATE LAWS & TAXATION
Information on
Direct & Indirect Taxation, VAT,Corporate Laws, Capital
Market, Forex Banking and Employment Laws
Taxation Case
Laws of Supreme Court, High Courts & ITAT
Capital Market
Forex &
Banking
Capital Market
Labour ,
Industrial & Employment Laws
Foreign Trade
Policy & Procedures
Corporate Laws
Notifications
& Circulars
Ordinances &
Bills In Parliament
Central &
State Bare Acts
Committee
Reports
Forms, Draft
Agreements, Deeds etc.
Cause List, Case Status & Daily Orders, Court Calendars,
Legal Dictionary, Maxim
LEGAL MODULE (Courts & Tribunals)
Case
Laws of Supreme Court of India across all subjects of law
Case
Laws of all High Courts of India & their benches , across all subjects of
law
Orders
of Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
Information on
Antidumping,
WTO, Arbitration
Forex
& Banking
Labour
, Industrial & Employment Laws
Committee
Reports
Central
Bare Acts
Ordinances
& Bills In Parliament
Circulars
& Notifications
Court
Rules, Court Fees, Stamp Duty of select states
Forms,
Draft Agreements, Deeds etc.
Cause List, Case Status & Daily Orders, Court Calendars,
Legal Dictionary, Maxim
FULL SITE
Access
to entire Manupatra database
Business &
Policy
Corporate Laws
& Taxation
Courts &
Tribunals
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Pricing
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PLAN
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Annual
Subscription: Rs 7500/- per annum
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