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| The easiest Law Library at the cost of a Print Journal |
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Carry your work with you…
wherever….whenever |
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 The affordable solution to find data on all subjects of law within seconds. |
| With a complete, comprehensive, searchable database from 1950 onwards. |
| Very economical renewal updates. |
| Powerful search engine. Intuitive and easy to learn. Can be mastered in just 20 minutes |
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| PRODUCTS |
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| CENTRAL BARE ACTS - complete text of 1100 central bare acts |
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| COURT SERIES |
| Covers Supreme Court and 21 High Courts in a set of 15 CD's |
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COURT |
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COURT |
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| Delhi High Court |
1966-till current |
Bombay High Court |
1879-till current |
| Orissa |
1948-till current |
Gujarat |
1947-till current |
| Madhya Pradesh + Chattisgarh |
1941-till current |
Madras |
1860-till current |
| Andhra Pradesh |
1950-till current |
Karnataka + Kerala |
1950-till current |
| Punjab Haryana + Himachal Pradesh + J&K |
1948-till current |
Rajasthan |
1947-till current |
| Calcutta + Guwahati + Sikkim |
1932-till current |
Patna High Court + Jharkand |
1948-till current |
| Allahabad + Uttranchal |
1932-till current |
Lahore |
1932-till current |
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| SUBJECTWISE SERIES |
| Arbitration |
| Criminal Law |
| Tax & Corporate Laws |
| Labour |
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| COVERAGE |
| Judgments are on All Subjects of Law |
| Judgments are in Full Text with case notes* |
| Judgments covered are from 1950 or year of inception of respective court (whichever is later) till date |
| Multiple Equivalent Citations to various Print journals |
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| FEATURES |
| Nominal, Chronological and Subject wise Index |
| Legal Search on parameters such as Name of Appellant, Respondent, Judges name, Date of decision |
| Advance Search using Boolean Operators ( AND , OR , NOT etc) , phrase search, |
| Basic Text Search |
| Citation Search |
| Search on more than 1 CD ROM simultaneously |
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| USP |
| Search on two or more courts simultaneously even if the data is on more than 1 CD ROM |
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| UPDATES |
| Supreme Court - Monthly Updates (9 updates) |
| High Courts - Quarterly Updates (4 updates) |
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| Your renewal is due one year from the date you purchase the product (eg. If you buy the Case Locator on 15 November 2005, your renewal becomes due on 15 November 2006) |
| Manupatra Case Locator does not have a date stamp for use and can be used for perpetuity. Thus a user can continue to access data on the CD even if he decides not to renew the subscription in subsequent year/s. |
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UPGRADE
The user has the option of upgrading the product line at any point of time at prices prevailing at that time. The user will get the benefit of buying additional products. |
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| PRICING |
| Users can choose a single CD product or any combination of above products |
| Our COMBO Offers comprise of any 2 products and are priced attractively |
| Full Set of CD covering all the courts is available at a highly discounted rate |
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| For details please write to us at contact@manupatra.com or call our sales representatives at branch closest to your location |
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