-
Order regarding partial amendment for prevention of infection of Corona virus
Dated 07.02.2022
-
Resume of Physical hearing in the HC of Chattisgarh from 06.09.2021.
Dated 01.09.2021
-
Notification
6166, Dated 01.07.2021
-
Notification,
Dated 01.07.2021
-
Notification,
Dated 12.05.2021
-
Notification,
Dated 06.05.2021
-
Notification,
Dated 05.05.2021
-
Notice regarding Functioning of Courts,
Dated 19.04.2021
-
Order to Start Virtual court at District and Sessions Court,
Dated 10.08.2020
-
Notification regarding Cancellation of National Lok Adalat sheduled for 12th September, 2020,
Dated 05.08.2020
-
Functioning of High court and subordinate courts from 15th June till 30th June,
Dated 12.06.2020
-
Guidelines for the movement in court premises to prevent spread of
COVID Dated 06.06.2020
-
Guidelines for movement in the court premises after restoration of normalcy in the phased
manner Dated 05.06.2020
-
Order for the
Government Notification regarding holidays on any Saturday to have same effect on the subordinate
courts Dated 28.05.2020
-
Exemption of all judicial officers from wearing black coats and gowns for the time
being Dated 27.05.2020
-
Partial
calendar modification of High court and subordinate courts of Chattisgarh,
22.05.2020
-
Verification
programme for candidates on the waiting list of Class 2 Medical Officer (Ayurveda) or Resident Medical Officer
(Ayurveda), 22.05.2020
-
Circular Regarding Donations To PM Cares Fund
-
Guidelines For E-Mail Filing And Virtual Hearing During Lockdown Period
-
Order Regarding
Extension Of Lockdown Till 3rd May 2020
-
Postponement Of District Judge Entry Level Examination 2020
-
Circular Regarding PM Cares Fund
-
Extension Of Work Arrangement Of Courts Till 14th April 2020 In Lieu Of Lockdown
-
Additional Advisory With Regard To Precautionary Measures For COVID-19
-
Advisory For The Litigants To Avoid Visiting Courts
-
Advisory Regarding The Functioning Of High Court (English)
-
Advisory Regarding The Functioning Of High Court (Hindi)
-
Minutes Of The Meeting Of Hon'ble Judges Held On 23rd March 2020 At Bilaspur
-
Order
-
Notification No. 341 Dated 16.03.2020
-
Notification No. 343 Dated 16.03.2020