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Commencement of Physical Hearing in the High Court of Gujarat
Dated 10.02.2022
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Circular - District Judiciary - List of Courts to Resume Work in Physical Mode from 03rd February, 2022
Dated 02.02.2022
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SOP for the District and Trial Courts w.e.f 24.01.2022 till further orders
Dated 22.01.2022
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Guidelines for filing of cases in the courts of District Judiciary, during virtual working of the courts.
Dated 09.01.2022
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Circular regarding COVID 19.
Dated 07.01.2022
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Circular regarding COVID 19,
Dated 03.01.2022
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Modification to SOP Dated 10.08.2021.
Dated 06.11.2021
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Press Release-Live Streaming of Physical Court Proceedings of the High Court of Gujarat-
Dated 17.08.2021
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Standard Operating Procedures (SOP) for Resumption of Physical Functioning of The High Court of Gujarat-
Dated 17.08.2021
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Notice regarding modification in the SOP dated 10.08.2021 regarding resumption of physical functioning of high court,
Dated 11.08.2021
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Standard Operating Procedures (SOP) for Resumption of Physical Functioning of The High Court of Gujarat w.e.f.
17.08.2021, Dated 10.08.2021
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Gujarat High Court (Live Streaming of Court Proceedings) Rules 2021,
Dated 17.07.2021
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FAQ on Covid 19
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Circular for High Court to be shut down from 12.12.2020 to 14th.12.2020 for Sanitization,
Dated 09.12.2020
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Circular regarding Order of Honble the Chief Justice,
Dated 14.10.2020
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Standard Operating Procedure (SOP) for resumption Physical Hearing at High Court of Gujarat,
Dated 12.09.2020
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Circular regarding Release of
E-book digest of Important Judgments, Dated 15.08.2020
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Nomination for
help line for advocates, Dated 01.06.2020
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Order to remove office objections to matters filed during
pandemic, Dated 27.05.2020
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Response from members of the Bar to the questionairre regarding their court activities during
pandemic High Court of Gujarat, Dated 26.05.2020
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Arrangement Of Lordships On 17.04.2020
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Notice Regarding Cause
List, Dated 17.04.2020
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Hearing through Video Conferencing from Judges Residences 15.04.2020
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Hearing through Video Conferencing from Judges Residences - Gujarat
HC, Dated 15.04.2020
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Notice
Dated 15.04.2020
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Notice
Dated 14.04.2020
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Notice
Dated 13.04.2020
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Circular
Dated 10.04.2020
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Order
Dated 03.04.2020
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Order
Dated 01.04.2020
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Urgent Preponed Hearing Of Suo Motu Covid-19
PIL, Dated 01.04.2020
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Bench Notice
Dated 31.03.2020
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Circular
Dated 31.03.2020
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Order
Dated 27.03.2020
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Notice,
Dated 26.03.2020
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Sitting of Benches for 26.03.2020
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Circular
Dated 25.03.2020
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Closing of Subordinate Courts except production and remand work
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Hearing through VC by Hon'ble Judges from their residences also
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Press Note
Dated 24.03.2020
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Circular regarding limitation
Dated 23.03.2020
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Circular,
Dated 23.03.2020
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Circular with Supreme Court Suo-Motu Order
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Methodology for
E-filing and video conferencing - Gujarat High Court
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Circular Dated 16.03.2020