New Standard Operating Procedure amid OMICRON |
10.01.2022 |
Order on New Standard Operating Procedures (SOP) amid Omicron concerns in Meghalaya |
10.01.2022 |
Entry Protocol |
07.12.2021 |
Revised Entry Protocol |
01.12.2021 |
Algorithm- Guidelines for International Arrivals |
30.11.2021 |
Guidelines for International Arrivals |
30.11.2021 |
List of Countries from where travellers would need to follow additional measures on arrival in India |
30.11.2021 |
Recommended Protocol for Meetings in Government Secretariats, Departments, Directorates and District Offices |
09.10.2021 |
Circular physical functioning of Subordinate Courts |
24.09.2021 |
Sop For Reopening Of State For Tourism |
28.08.2021 |
Order regarding permitted activities in State |
27.08.2021 |
Notification on Hospitalization rates for COVID 19 Treatment in Private Hospitals |
20.07.2021 |
Monitoring vaccination of
Government employees |
29.06.2021 |
SOP preventive measures COVID 19 in Offices other Establishments |
25.06.2021 |
Amendment to the Revised Protocol of Entry |
16.04.2021 |
Revised Order for Permitted Activities |
13.04.2021 |
Revised timing of Night Curfew in East Khasi Hills District |
12.04.2021 |
Advisory for Marketplace |
07.04.2021 |
Revised Protocols for Entry Points |
02.04.2021 |
COVID-19
Testing on Payment |
23.03.2021 |
Revised Protocols for Entry Points to the State of Meghalaya |
18.03.2021 |
Advisory on COVID Vaccination |
26.02.2021 |
Guidelines for Covid Testing |
|
Day Curfew (5 am to 11 pm) in EKH District from Dec 6 to Dec
13 |
06.12.2020 |
Night Curfew (11 pm to 5 am) in EKH District from Dec 6 to Dec 13 |
06.12.2020 |
Night Curfew (11 pm to 5 am) in EKH District from Dec 1 to Dec 6 |
30.11.2020 |
Day Curfew (5 am to 11 pm) in EKH District from Nov 15 to Nov
22 |
14.11.2020 |
Night Curfew is Lifted in East Khasi Hills for the night of 14th Nov on account of Kali
Puja |
11.11.2020 |
Permission for the Celebration of Nongkrem Dance 2020 by the Syiem of Hima
Khyrim, Smit |
09.11.2020 |
Day Curfew (5 am to 11 pm) in EKH District from Nov 7 to Nov
14 |
07.11.2020 |
Night
Curfew (11 pm to 5 am) in EKH District from Nov 7 to Nov 14 |
07.11.2020 |
Permission for the Celebration of the 121st Seng Kut Snem by the Seng Khasi
Kmie, Mawkhar, Shillong |
06.11.2020 |
Prohibitory Order Under Section 144
CrPC |
01.11.2020 |
Night Curfew (10 pm to 5 am) in EKH District from Oct 31 to Nov
7 |
30.10.2020 |
Policy of Paid
Testing |
28.10.2020 |
Exemption from Payment for Testing |
19.10.2020 |
Protocol for Exemption Testing of Entrants to Meghalaya |
16.10.2020 |
Reopening of Borders and Haats
Market |
16.10.2020 |
Notification on School Re opening |
15.10.2020 |
Addendum on Health Protocol Post Relaxation of the Lockdown for Entry into Meghalaya |
12.10.2020 |
SOP for Puja 2020 Celebrations |
09.10.2020 |
Order regarding Reopening of Tourist Places |
07.10.2020 |
Order regarding reopening of tourist places |
07.10.2020 |
Notification regarding Policy of Testing on Payment and Paid Isolation |
06.10.2020 |
Press Release on mechanism for testing and isolation |
06.10.2020 |
Notification regarding Revised Discharge Policy for COVID 19 |
30.09.2020 |
Order regarding Protocol for conduct of Weddings Events during COVID 19 |
30.09.2020 |
SoP Religious Place |
25.09.2020 |
Guidelines for Testing, Quarantine and Discharge of asymptomatic high risk Government functionaries |
24.09.2020 |
Revised Discharge Policy for COVID-19 |
23.09.2020 |
Guidelines protocols for returnees entrants to the State |
22.09.2020 |
Protocol for opening of Dhabas-Tea Stalls along the National Highway in Meghalaya |
07.09.2020 |
Order regarding Revised Protocol for testing for high risk contacts |
27.08.2020 |
Press Releases |
27.08.2020 |
Notification regarding Inter District Movement |
25.08.2020 |
Notification regarding Testing, Quarantine & Discharge Policy for
COVID-19 |
21.08.2020 |
Press Release |
20.08.2020 |
SOP for operations of Cyber Cafe in the State |
17.08.2020 |
Gyms Cybers Games Permission |
14.08.2020 |
Notification regarding Declaration of containment area in the District |
05.08.2020 |
Order regaring SOP for Micro Containment Zones |
04.08.2020 |
Protocol for Rapid Antigen Testing for COVID-19 |
30.07.2020 |
Advisory for permitting health workers to attend duty |
25.07.2020 |
Day Curfew (5 am to 10 pm) in Rural areas of EKH District from July 13 to July 20 |
11.07.2020 |
Guidelines for shops and establishments in EKH Rural |
11.07.2020 |
Night Curfew (10 pm to 5 am) in Rural areas of EKH District from July 13 to July 20 |
11.07.2020 |
Total curfew in Shillong agglomeration & surrounding areas from July 13 to July 15 |
11.07.2020 |
Designated officers to impose penalty on violators of Meghalaya Epidemic Diseases, COVID-19 Regulations, 2020 |
10.07.2020 |
Declaration of entire BSF HQ campus at Umpling a containment area |
09.07.2020 |
Interim measures that can be availed by establishments w.r.t payment of wages to workers |
09.07.2020 |
Public notice regarding follow-up of the wedding at Greenwood Resort, Khanapara, Guwahati |
07.09.2020 |
Guidelines for shops and establishments in EKH District except for Police Bazar, GS Road, Keating Road etc. |
05.07.2020 |
Protocol for shops and establishments in Iewduh Market |
05.07.2020 |
Schedule for shops and establishments in Shillong Urban for Jhalupara, Mawbah and Barapathar area under Zone-IV |
02.07.2020 |
Schedule for shops and establishments in Shillong Urban for Khasi Market |
02.07.2020 |
Procedure for issue of Entry Pass to Meghalaya |
01.07.2020 |
Guidelines of Home Isolation for High Risk COVID
Patients |
30.06.2020 |
Protocol for Health Care
Workers |
19.06.2020 |
Protocol for Healthcare Workers Working in Corona Care
Centre |
19.06.2020 |
Health Protocol for Markets |
19.06.2020 |
Health Protocol for Saloons and Parlours |
19.06.2020 |
Extension of last date for submitting application for the post of Faculty Member, Information Technology in SIRD |
12.06.2020 |
Transport arrangement for picking up from Guwahati Airport and Railway Station on payment basis |
09.06.2020 |
Addendum to Shops and services allowed to open in Shillong Urban |
08.06.2020 |
Reopening
of religious places of worship from June 14 |
06.06.2020 |
SOP for religious places of worship |
06.06.2020 |
SoPs for Border Trade |
04.06.2020 |
Additional Permitted Activities in the State from June 3 |
03.06.2020 |
Health protocol for post lockdown |
02.06.2020 |
Launch of Meghalaya Skills Survey 2020 for returnees not going back to other states |
02.06.2020 |
Shops and services allowed to open in certain areas of Shillong Urban not included in previous order |
02.06.2020 |
Shops and services allowed to open in Shillong Urban |
02.06.2020 |
Withdrawal of certain restrictions under Sec.144 in Shillong Urban |
02.06.2020 |
Health
Protocol for Shopkeepers |
01.06.2020 |
Permitted Activities in the State from June 1 |
01.06.2020 |
Protocol for conduct of weddings events during COVID-19 pandemic |
01.06.2020 |
Various shops and services are permitted in the
Urban areas of the
State |
27.05.2020 |
Night Curfew (7 pm to 6 am) in EKH District from May 25 to May 31 |
24.05.2020 |
Date
extension for job application in Meghalaya Society for Social Audit and
Transparency |
18.05.2020 |
Additional
activities are permitted in the State from May 18 |
15.05.2020 |
Allowing
In-situ workers to work in the site within the same District |
15.05.2020 |
List
of essential commodities for sale in Meghalaya |
21.04.2020 |
CM's
media brief on COVID19 updates |
21.04.2020 |
Revised
tax rates on fuel petrol, diesel, ATF |
21.04.2020 |
CM's
media brief on COVID19 updates |
20.04.2020 |
Protocol
for handling antenatal care cases from Bethany Hospital |
20.04.2020 |
Home
delivery services for medicines in East Khasi Hills & Ri Bhoi
districts |
20.04.2020 |
CM's
media brief on COVID19 updates |
19.04.2020 |
Sec.
144
in Shillong agglomeration from April 20 to April 26 |
19.04.2020 |
Revision
of date to April 24 for people who visited Bethany Hospital |
19.04.2020 |
Order
mandating download and use of Corontine App for people in Quarantine |
19.04.2020 |
Instructions
to public regarding purchases of essentials during curfew in East Khasi
Hills |
19.04.2020 |
CM's
media brief on COVID19 updates |
18.04.2020 |
Urgent
recruitment advertisement for Anaesthesiologist, Respiratory medicine
specialist |
18.04.2020 |
Extracts
from GOI's Dead body management protocol |
18.04.2020 |
CM's
media brief on COVID19 updates |
17.04.2020 |
Nodal
officers appointed to ensure smooth truck movement on Highways |
17.04.2020 |
Current
protocol being followed to handle COVID19 |
16.04.2020 |
Quarantine
& Corona Care Centres in East Khasi Hills |
16.04.2020 |
Urgent
notice for people who visited Bethany Hospital Shillong & Nangpoh |
14.04.2020 |
Lockdown
exemption for Press registered with Meghalaya DIPR |
13.04.2020 |
The
Meghalaya Epidemic Diseases, COVID19 (Third Amendment) Regulations 2020 |
13.04.2020 |
Total
curfew under Sec 144 in Shillong from April 14 to April 16 |
13.04.2020 |
Updated
list of COVID19 Helpline numbers |
13.04.2020 |
Meghalaya
Prays Initiative on CMO YouTube |
12.04.2020 |
Handling
of Public Grievances Received in CPGRAMS on COVID19 in States and UTs |
10.04.2020 |
Appointment
of State Nodal Officer to coordinate with departments sending public
alerts via SMS |
09.04.2020 |
The
Meghalaya Epidemic Diseases, COVID19 (Second Amendment) Regulations 2020 |
09.04.2020 |
Launch
of official CMO YouTube page to disseminate COVID19 awareness |
09.04.2020 |
Guidelines
to ensure participation of Headmen, Rangbah Shnong in the fight against
COVID19 |
09.04.2020 |
Protocol
for truck drivers, handymen entering the State |
08.04.2020 |
Protocol
to be followed for the first reported COVID19 positive case |
06.04.2020 |
Decisions
of Cabinet Meeting on the status of resumption of activities after April
15th |
06.04.2020 |
Instructions
to Deputy Commissioners regarding distribution of rice under the norms
of NFSA and PDS |
04.04.2020 |
Open
Market Sale Scheme (Domestic) Guidelines for procurement of rice from
FCI in view of COVID19 outbreak |
04.04.2020 |
Advisory
to public to keep using masks and maintain good hygiene & distancing
protocols |
03.04.2020 |
Appointment
of Nodal Officer for coordinating relief measures for the migrant labour
stranded in Meghalaya |
02.04.2020 |
Assigning
of overall supervisory incharge of all Corona Care Centres in the State |
02.04.2020 |
Notification
of dedicated hospitals in the State to deal with COVID19 |
02.04.2020 |
Fast
track process for submission of schemes & proposals (held up due to
COVID19) for sanction during 2020-2021 |
02.04.2020 |
Appointment
of a nodal officer to handle COVID19 related public grievances |
01.04.2020 |
Addendum
to protocol handling suspect cases, to allow only 1 family member to
accompany patient to hospital |
01.04.2020 |
Cabinet
Secretary meeting with all Chief Secretaries regarding Nizamuddin Meet;
various relief measures |
01.04.2020 |
Call
for urgent appointment of Medical professionals to assist in the combat
against COVID19 |
01.04.2020 |
Notification
regarding submission of data for compensation claims through various
Whatsapp Nos |
01.04.2020 |
Notification
to Office of the Labour Commissioner regarding assistance to daily
wagers whose employment is affected during COVID19 |
01.04.2020 |
Press
Release on number of Meghalaya residents who attended the Nizamuddin
Meet in Delhi and who have not yet returned to Meghalaya |
01.04.2020 |
Order
empowering DCs to release Rs.25 lakhs from MLALAD Fund |
01.04.2020 |
Order
postponing Aadhaar enrollment till Apr 15th, due to lockdown |
01.04.2020 |
Nodal
officers for coordinating on issues of migrant workers, and students
from Meghalaya stranded in other states |
31.03.2020 |
Guidelines
for facilitation of open market procurement (from outside state) for
interested parties |
31.03.2020 |
Online
application for Purchase of Foreign Liquor on Medical Grounds |
31.03.2020 |
Notice
postponing the bidding process for construction of 6km roads under Smart
City, due to lockdown |
30.03.2020 |
Safety
instructions w.r.t adulteration to Food retailers during lockdown phase |
30.03.2020 |
Notification
regarding submission of physical data for compensation claims |
30.03.2020 |
Guidance
on setting up Corona Care Centres in Meghalaya |
29.03.2020 |
Detailed
protocol on handling of COVID19 suspected and infected cases |
28.03.2020 |
Financial
assistance to adult daily wage earners (who are not entitled under NREGA
& other categories) |
28.03.2020 |
Monetary
grant of Rs.1000 week to workers registered with Building |
28.03.2020 |
Notice
to ensure use of Stay Safe Meghalaya app for home quarantined isolated
people for tracking purposes |
28.03.2020 |
The
Meghalaya Epidemic Diseases, COVID19 (First Amendment) Regulations, 2020 |
28.03.2020 |
Notification
regarding a detailed protocol on handling of COVID19 suspect and
infected cases |
28.03.2020 |
Order
to ensure the safety of the citizens through effective quarantine and
isolation |
28.03.2020 |
Constituting
a High Powered Committee to determine bail, parole conditions during
COVID19 lockdown phase |
27.03.2020 |
Constituting
a State Level Monitoring Team for COVID19 directives compliance in
prisons |
27.03.2020 |
Steps
to ensure home delivery of essentials |
27.03.2020 |
CM
Assurance on availability of essentials during lockdown phase |
26.03.2020 |
Designation
of student shelter homes for non-Meghalaya students residing in the
State |
26.03.2020 |
General
information on essential goods and services in East Khasi Hills District |
26.03.2020 |
List
of localities and shop name to purchase their basic and daily essential
commodities |
26.03.2020 |
Public
notice to the Students Shelter Homes on account of COVID19 lock down |
26.03.2020 |
Special
task force made for preventing and managing the possible outbreak of
COVID19 |
26.03.2020 |
Appeal
for donation to CMRF |
25.03.2020 |
Banks
and treasuries to remain open on 26th & 27th March |
25.03.2020 |
Cabinet
meeting to discuss delivery mechanism for essentials during ongoing
curfew |
25.03.2020 |
Clinical
management of COVID19 in children |
25.03.2020 |
Press
Note and Advisory on COVID19 |
25.03.2020 |
CM
Appeal to people to behave responsibly during lockdown phase |
24.03.2020 |
General
information regarding the retail price of masks, sanitisers during the
COVID19 outbreak |
24.03.2020 |
Measures
introduced for functioning of high court |
24.03.2020 |
Activation
of State Emergency Response Centre in response to COVID19 outbreak |
24.03.2020 |
Special
advisory for tourists still in Meghalaya |
24.03.2020 |
Advisory
to govt employees whose wards have returned from outside State |
23.03.2020 |
Notice
to persons deciding to stay back at respective places of work, hostel
etc and for persons stranded enroute to Meghalaya |
23.03.2020 |
Private
vehicles allowed in Even and Odd numbers alternate days |
23.03.2020 |
List
of designated hospitals with isolation wards |
22.03.2020 |
Home
isolation stamp to be put on people advised to home quarantine to avoid
community transmission |
22.03.2020 |
Guidelines
for Observing Janata Curfew in the State on Mar |
22.03.2020 |
Measures
to contain and prevent the spread of Coronavirus in Meghalaya |
22.03.2020 |
Minutes
of Meeting between Cabinet Secretary & all Chief Secretaries to
suspend public transportation till Mar 31 |
22.03.2020 |
Notification
regarding National Informatics Centre Shillong being essential service |
22.03.2020 |
Order
regarding Government Employees, Officers, Contractual Staff not to leave
the District without permission of the DC |
22.03.2020 |
Order
to restrict Public Transport |
22.03.2020 |
Order
to restrict the operation of Local Taxis and Auto Rickshaws in various
Districts |
22.03.2020 |
Order
under Section 144 CrPC of the prevailing situation concerning COVID19 |
22.03.2020 |
Advisory
for all travel returnees to Meghalaya to home quarantine and details of
helpline numbers |
21.03.2020 |
Entry
of people into Meghalaya restricted. All people entering through
specified places have to register on the state's monitoring system |
21.03.2020 |
Home
Quarantine Advisory |
20.03.2020 |
Notification
inviting medical Volunteers for COVID19 |
20.03.2020 |
COVID
Response Task Force |
20.03.2020 |
Notification
regarding creation of COVID Response Task Force for prevention and
detection of the virus |
20.03.2020 |
Notification
regarding COVID19 Regulations for hospitals, private labs, citizens
with COVID symptoms and travel history, surveillance, among others |
19.03.2020 |
Notification
of The Meghalaya Epidemic Diseases, COVID19 Regulations 2020 |
19.03.2020 |
Preventive
measures against COVID19 in prisons and juvenile homes |
18.03.2020 |
Notification
regarding closure of all tourist spots in the State till 31st of March
due to Coronavirus Outbreak |
17.03.2020 |
Advisory
to students staying in hostels |
17.03.2020 |
Consolidated
Travel Advisory regarding travel to COVID19 affected countries |
12.03.2020 |
List
of Hospitals for CATEGORY A, Asymptomatic but tested positive patients |
|