| Today's Cabinet decision will further India's vaccination coverage and create a healthier nation: PM
       | 13.07.2022
       | 
    
      | 
        Operational Guidelines for Revised Surveillance Strategy in context of COVID-19 | 
 09.06.2022 | 
    
      | MHA DO to Chief Secretaries on COVID containment | 22.03.2022 | 
    
      | MHA DO to UTs on COVID containment | 22.03.2022 | 
    
      | Guidelines for Covid-19 Vaccination of Children Between 12-14 Years of Age | 21.03.2022 | 
    
      | List of Countries, Regions in respect of which primary vaccination schedule completion | 28.02.2022 | 
    
      | MHA Order on COVID Containment | 25.02.2022 | 
    
      | MHA DO  to UTs | 25.02.2022 | 
    
      | MHA DO Letter to States | 25.02.2022 | 
    
      | List of Countries, Regions in respect of which primary vaccination schedule completion certificate is allowed to be uploaded | 10.02.2022 | 
    
      | Guidelines for International Arrivals | 10.02.2022 | 
    
      | MHA DO to States | 27.01.2022 | 
    
      | MHA order to UTs | 27.01.2022 | 
    
      | MHA Order to extend the validity of Order | 27.01.2022 | 
    
      | Revised Comprehensive Guidelines for Management of COVID-19 in Children and Adolescents (below 18 years) |  20.01.2022 | 
    
      | Revised Guidelines for International Arrivals |  20.01.2022 | 
    
      | Clinical Guidance for Management of Adult Covid-19 Patients |  14.01.2022 | 
    
      | Revised (Illustrated) Guidelines for Home Isolation of Mild, Asymptomatic COVID-19 Cases |  12.01.2022 | 
    
      | Advisory on Treatment and Care of Transgender Persons in Prisons | 10.01.2022 | 
    
      | Revised Guidelines for Home Isolation of Mild, Asymptomatic COVID-19 cases |  05.01.2022 | 
    
      | MHA DO Letter to States | 27.12.2021 | 
    
      | MHA Letter  to Union Territories | 27.12.2021 | 
    
      | MHA Order on Covid containment measures | 27.12.2021 | 
    
      | Guidelines for COVID-19 Vaccination of Children between 15 to 18 years and Precaution Dose to HCWs, FLWs & 60+ population with co-morbidities |  27.12.2021 | 
    
      | COVID Management Guidance for Adults |  24.12.2021 | 
    
      | FAQs on SARS-CoV-2 Variant-Omicron | 03.12.2021 | 
    
      | Algorithm - Guidelines for International Arrivals | 30.11.2021 | 
    
      | Guidelines for International Arrivals | 30.11.2021 | 
    
      | List of countries to be referred to in context of 'Guidelines for International arrivals | 30.11.2021 | 
    
      | Algorithm - Guidelines for International Arrivals |  28.11.2021 | 
    
      | Guidelines for International Arrivals |  28.11.2021 | 
    
      | List of countries to be referred to in context of 'Guidelines for International
        arrivals |  28.11.2021 | 
    
      | Guidelines for provision of family planning services during and post COVID-19 Pandemic |  24.11.2021 | 
    
      | List of Countries to be referred to in context of 'Guidelines for international arrivals' dated 11th November 2021 |  13.11.2021 | 
    
      | Algorithm for Revised Guidelines for International Arrivals | 11.11.2021 | 
    
      | Guidelines for International Arrivals |  11.11.2021 | 
    
      | MHA Order dt 28.10.2021 to extend the validity of its Order dt 28.09.2021 |  28.10.2021 | 
    
      | National Comprehensive Guidelines for Management of Post-Covid Sequelae |  21.10.2021 | 
    
      | Algorithm for 'Guidelines for International Arrivals' |  20.10.2021 | 
    
      | Guidelines for International Arrivals |  20.10.2021 | 
    
      | List of Countries to be referred to in context of 'Guidelines for international arrivals' |  20.10.2021 | 
    
      | Sentinels of the Soil - A
        Tribute to Frontline and Healthcare Workers in India's Fight Against COVID-19 |  18.10.2021 | 
    
      | Guidelines on Operationalization of Maternal Health Services during the COVID-19 Pandemic | 05.10.2021 | 
    
      | National
        Guidelines for Safe Dental Practice During COVID-19 Pandemic |  29.09.2021 | 
    
      | MHA DO
        Letter to States on Prompt and Effective Containment Measures |  28.09.2021 | 
    
      | MHA DO
        Letter to UTs on Prompt and Effective Containment Measures |  28.09.2021 | 
    
      | Order on
        Prompt and Effective Containment Measures |  28.09.2021 | 
    
      | Guidance for sample collection, packaging and transportation for Novel
        Coronavirus |   | 
    
      | Guidelines for home quarantine |   | 
    
      | Guidelines for infection prevention and control in healthcare facilities |   | 
    
      | Guidelines on clinical management of Severe Acute Respiratory Illness in suspect or confirmed Novel Coronavirus cases |   | 
    
      | Guidelines on use of masks by public |   | 
    
      | FAQs on COVID-19 Vaccines and Vaccination Program | 01.09.2021 | 
    
      | Addendum to Guidelines on International Arrivals dated 17th February 2021 |  31.08.2021 | 
    
      | MHA DO letter to States on Order |  28.08.2021 | 
    
      | MHA DO letter to UTs on Order |  28.08.2021 | 
    
      | Guidelines for
        Domestic Travel (Flight, Train, Ship, Bus Inter-State Travel) |  25.08.2021 | 
    
      | Reimbursement of OPD medicines to CS (MA) beneficiaries- Special Sanction in view of COVID-19 |  16.08.2021 | 
    
      | Independence Day
        Celebrations Instruction |  03.08.2021 | 
    
      | MHA Order to Extend Existing Order | 28.07.2021 | 
    
      | Indian SARS-CoV-2 Genomics
        Consortium Updated guidelines and SOPs |  15.07.2021 | 
    
      | Strict Adherence to COVID Appropriate Behavior |  15.07.2021 | 
    
      | MHA
        advisory to States on COVID-19 | 14.07.2021 | 
    
      | MHA
        advisory to UTs on COVID-19 Management | 14.07.2021 | 
    
      | Counseling
        Booklet for Frontline Workers and Vaccinators |  14.07.2021 | 
    
      | COVID-19 Vaccination of Pregnant Women Poster |  14.07.2021 | 
    
      | MHA advisory to States on COVID-19 |  14.07.2021 | 
    
      | MHA advisory to UTs on COVID-19
        Management |  14.07.2021 | 
    
      | FAQs |   | 
    
      | Operational Guidance for COVID-19 Vaccination of Pregnant
        Women | 02.07.2021 | 
    
      | DO Letter to Administrators
        Regarding MHA
        Order |  29.06.2021 | 
    
      | DO Letter to Chief Secretaries
        Regarding MHA Order |  29.06.2021 | 
    
      | MHA Order for
        Containment of Covid 19 |  29.06.2021 | 
    
      | Advisory on Dealing with Mental Health issues of Prisoners and prison inmates |  24.6.2021 | 
    
      | Toolkit for Youth Campaign on COVID Appropriate
        Behaviour, Vaccination drive and Psychosocial well-being |  22.06.2021 | 
    
      | MHA DO to States advising to follow CAB and test-track-treat-vaccinate strategy |   | 
    
      | \MHA DO to UTs advising to follow CAB and test-track-treat-vaccinate
        strategy |   | 
    
      | Guidelines on Operationalisation of COVID care services for children and adolescents | 16.06.2021 | 
    
      | Treatment and Regularization of Hospitalization or Quarantine period during Covid 19 Pandemic |  07.06.2021 | 
    
      | Revised Guidelines for implementation of National COVID Vaccination
        Program |  08.06.2021 | 
    
      | Administration of Second Dose of Covishield Vaccine Prior to Prescribed Time Interval | 07.06.2021 | 
    
      | Advisory for Rational use of Remdesivir for COVID-19
        Treatment |  07.06.2021 | 
    
      | Clinical Guidance on Diagnosis and Management of Diabetes at COVID-19 Patient Management
        facility |  01.06.2021 | 
    
      | Guidelines on near to Home COVID Vaccination Centres for Elderly & Differently Abled
        Citizens |  27.05.2021 | 
    
      | MHA DO
        Lr. to Administrators reg extension of containment measures upto
        30.6.2021 |  27.05.2021 | 
    
      | MHA DO
        Lr. to Chief Secretaries reg extension of containment measures upto
        30.6.2021 |  27.05.2021 | 
    
      | MHA Order reg extension of containment measures upto 30.6.2021 | 27.05.2021 | 
    
      | Guidelines for Integration of Co-WIN with Third-party Applications Developed by Ecosystem
        Partners | 24.05.2021 | 
    
      | Updated Detailed Clinical Management Protocol for adult cases of
        COVID-19 |  24.05.2021 | 
    
      | Revised COVID-19 Clinical Management
        Protocol Algorithm
        (Adults) |  19.05.2021 | 
    
      | SOP on COVID-19 Containment & Management in
        Peri-urban, Rural & Tribal areas |  16.05.2021 | 
    
      | Reimbursement of OPD medicines to CS (MA) beneficiaries- Special Sanction in view of
        COVID-19 |  10.05.2021 | 
    
      | Contagion of Covid 19 virus in prisons, Order issued by the Honble Supreme Court of India on
        7.5.2021 |  08.05.2021 | 
    
      | SOP for COVID-19 Vaccination of Persons without Prescribed Identity
        Cards |  06.05.2021 | 
    
      | State Policy for Admission in Hospitals for COVID-19 |  06.05.2021 | 
    
      | Illustrated (Revised) Guidelines for Home Isolation of Mild or Asymptomatic COVID-19
        Cases |  05.05.2021 | 
    
      | Augmenting Human Resources for Covid-19 |  03.05.2021 | 
    
      | Renewal of Pradhan Mantri Garib Kalyan Package- Insurance Scheme for Health Workers fighting COVID-19 w.e.f. 24.04.2021 for a further period of 180
        days |  03.05.2021 | 
    
      | Import of Oxygen Concentrators for personal use included in exempted category
        list |  01.05.2021 | 
    
      | Union Health Ministry issues Revised Guidelines for Home Isolation of Mild and Asymptomatic COVID-19
        cases |  30.04.2021 | 
    
      | Order for implementation of containment measure for COVID -19 |  29.04.2021 | 
    
      | Protocol for Management of Covid - 19 in the Paediatric Age Group | 29.04.2021 | 
    
      | Revised guidelines for Home Isolation of mild or asymptomatic COVID-19
        cases |  29.04.2021 | 
    
      | Ministry of Home Affairs issues order to all States and Union Territories to Consider Containment Measures as Conveyed in Advisory of Ministry of Health & Family Welfare of April 25th | 29.04.2021 | 
    
      | Dedicated helpdesk set up by CBIC to expedite customs clearance of imports related to
        COVID-19 |  26.04.2021 | 
    
      | Clinical Guidance for Management of Adult Covid-19 Patients |  23.04.2021 | 
    
      | COVID 19 Proning for Self care |  22.04.2021 | 
    
      | MHA DO letter to States on supply of Remdesivir |  22.04.2021 | 
    
      | MHA DO letter to UTs on supply of
        Remdesivir |  22.04.2021 | 
    
      | MHA Order under DM Act dt 22.04.2021 on unhindered oxygen
        supply |  22.04.2021 | 
    
      | Liberalised Pricing and Accelerated National Covid-19 Vaccination Strategy |  21.04.2021 | 
    
      | Prevention and Control of Covid-19 in Prisons and Correctional Homes - in continuation of Advisories dated March 12, 2020 and May 2,
        2020 |  20.04.2021 | 
    
      | States to prohibit
        supply of oxygen to Industry |  18.04.2021 | 
    
      | Union Territory to prohibit
        supply of oxygen to Industry | 18.04.2021 | 
    
      | Administrators regarding Management of Medical Oxygen supply to States or Union
        Territory |  16.04.2021 | 
    
      | Augmentation of Manufacturing Capacity for COVAXIN production under Mission COVID
        Suraksha |  16.04.2021 | 
    
      | Indian Genomic Consortium for COVID19 has shared the Genome Sequencing data with States multiple times from 26th March 2021
        onwards |  16.04.2021 | 
    
      | Government approves stepping up of production of
        Remdesivir |  14.04.2021 | 
    
      | Centre fast tracks Emergency Approvals for foreign produced COVID-19 Vaccines that have been granted EUA in other countries to Expand the Basket of Vaccines for Domestic
        Use |  13.04.2021 | 
    
      | Department of Biotechnology provides under Mission COVID Suraksha for Gennova Biopharmaceuticals Ltd.'s novel
        mRNA-based COVID 19 Vaccine candidate –HGCO19 |  13.04.2021 | 
    
      | National Regulator grants Permission for Restricted Use in Emergency Situations to Sputnik-V
        vaccine |  13.04.2021 | 
    
      | Jan
        Andolan |  12.04.2021 | 
    
      | Centre Prohibits Exports of Injection Remdesivir and Remdesivir Active Pharmaceutical Ingredients (API) till the COVID situation in the country
        improves |  11.04.2021 | 
    
      | Guidelines for COVID-19 Vaccination at
        Work Place |  07.04.2021 | 
    
      | Centre issues Guidance Note to operationalise COVID Vaccination Centres at Work Places (Govt. and Private) |  07.04.2021 | 
    
      | PIBs Daily Bulletin | 05.04.2021 | 
    
      | Guidelines for COVID Vaccine Payment to
        NHA |  02.04.2021 | 
    
      | MHA Guidelines |  01.04.2021 | 
    
      | DG CSIR makes presentation to Vice President on Sewage and Air Surveillance System to detect COVID-19 |  30.03.2021 | 
    
      | Addressed to Administrators of UTs on upcoming festivals |  26.03.2021 | 
    
      | Addressed to Chief Secretaries on upcoming festivals |  26.03.2021 | 
    
      | Addressed to Administrators on MHA guidelines for effective control of COVID-19 | 23.03.2021 | 
    
      | Addressed to Chief Secretary on MHA guidelines for effective control of
        COVID-19 |  23.03.2021 | 
    
      | Guidelines for Effective Control on Covid 19 with effect from 01.04.2021 | 23.03.2021 | 
    
      | Guidelines for effective control of
        COVID-19 |  23.03.2021 | 
    
      | Guidelines to community radio stations for promotion of COVID-19 appropriate behaviour and
        vaccination |  17.03.2021 | 
    
      | Frequently Asked Questions on Co-WIN for
        Citizen | 22.03.2021 | 
    
      | DO
        Lr. addressed to Chief Secretaries and Administrators |  19.03.2021 | 
    
      | Measures to Improve  Health Services post COVID-19
        Pandemic |  18.03.2021 | 
    
      | COVID-19 Helplines for Mental Health
        Assistance |  09.03.2021 | 
    
      | Safety and Efficacy of COVID-19
        Vaccines |  09.03.2021 | 
    
      | Covid 19 Guidelines - High Court of
        Delhi |  08.03.2021 | 
    
      | COVID-19 Guidelines- Delhi High Court
        Order | 08.03.2021 | 
    
      | Centre rushes High Level Public Health teams to Maharashtra and Punjab to assist in COVID-19 control and containment measures in view of recent spike in cases in these
        States |  06.03.2021 | 
    
      | States exhibiting surge in Daily New COVID cases and High Active Caseload urged to Return to Fundamentals of “Test, Track and
        Treat” |  06.03.2021 | 
    
      | Change in Approach in Vaccination Drive – Demand-driven Approach from now on- Chairperson,
        EG, COVID Vaccination |  02.03.2021 | 
    
      | FAQs on COVID 19 vaccine for Healthcare providers and Frontline
        workers |  02.03.2021 | 
    
      | Guidelines on Preventive Measures to Contain Spread of COVID-19 in Yoga Institutes &
        Gymnasiums |  01.03.2021 | 
    
      | SOP on preventive measures in Hotels and other Hospitality Units to contain spread of COVID-19 |  01.03.2021 | 
    
      | SOP on preventive measures in Restaurants to contain spread of COVID-19 |  01.03.2021 | 
    
      | SOP on preventive measures in shopping malls to contain spread of COVID-19 |  01.03.2021 | 
    
      | SOP on preventive measures to be followed in Entertainment Parks |  01.03.2021 | 
    
      | SOP on preventive measures to contain spread of COVID-19 in religious places and places of worship |  01.03.2021 | 
    
      | SOP on preventive measures to contain spread of COVID-19 in skill or entrepreneurship training institutions, higher educational institutions |  01.03.2021 | 
    
      | MHA DO Ltr to Administrator of UTs regarding extension of Guidelines for Surveillance, Containment and Caution upto 31.03.2021 |  26.02.2021 | 
    
      | MHA DO Ltr to Chief Secretary of States regarding extension of Guidelines for Surveillance, Containment and Caution upto 31.03.2021 |  26.02.2021 | 
    
      | MHA extends Guidelines for Surveillance, Containment and Caution States or
        Union Territories to strictly enforce SOPs on various activities and to exercise caution and strict surveillance | 26.02.2021 | 
    
      | MHA Order to extend the Guidelines on Surveillance etc upto 31.03.2021 |  26.02.2021 | 
    
      | India crosses a landmark milestone- More than 1 crore vaccine doses administered against COVID19 |  19.02.2021 | 
    
      | Algorithm- Standard Operating Procedure for International Arrivals | 17.02.2021 | 
    
      | Guidelines for International Arrivals | 17.02.2021 | 
    
      | Initiatives by Navodaya Vidyalaya Samiti to ensure continuity of education during
        Covid 19 |  16.02.2021 | 
    
      | Multimedia Exhibition Van travelling to create awareness on Vaccination for COVID-19 and Aatmanirbhar Bharat is flagged off at
        Mumbai |  16.02.2021 | 
    
      | SOP on preventive measures to contain spread of COVID-19 in
        offices |  13.02.2021 | 
    
      | Campaign on COVID Vaccination and AatmaNirbhar Bharat launched by Chief Minister Dr Pramod
        Sawant |  12.02.2021 | 
    
      | Steps taken to help Pensioners during COVID-19
        Pandemic |  11.02.2021 | 
    
      | Coir Industry Set to Cross A New High in Fortunes Even Amidst
        Covid-19 |  09.02.2021 | 
    
      | Security Measures for Asha Workers during
        COVID-19 |  09.02.2021 | 
    
      | MCA amended Companies Act 2013 to mitigate blow by COVID-19
        pandemic |  08.02.2021 | 
    
      | Steps taken by Government to ameliorate impact of COVID-19 pandemic on Indian
        economy |  08.02.2021 | 
    
      | Various schemes launched by Government during COVID-19 pandemic for
        companies |  08.02.2021 | 
    
      | India has become the third topmost country in the world in terms of the number of COVID19 vaccine doses
        administered |  07.02.2021 | 
    
      | Steps taken to provide online education amidst COVID-19 pandemic |  04.02.2021 | 
    
      | Allocation of COVID-19 Vaccines to
        States | 02.02.2021 | 
    
      | Centre rushes High Level teams to Kerala and Maharashtra for supporting the States in public health interventions for COVID19
        management |  02.02.2021 | 
    
      | COVID Vaccination Administration Training Programme for health care workers belonging to target group of
        NBCFDC |  02.02.2021 | 
    
      | High Level Committee for Distribution and Administration of COVID-19
        Vaccines |  02.02.2021 | 
    
      | Extension of validity of Standard Operating Procedure for Epidemiological Surveillance & Response for the new variant of
        SARS-CoV-2 |  30.01.2021 | 
    
      | MHA DO to all Administrators reg Guidelines on Surveilance- containment and
        caution |  27.01.2021 | 
    
      | MHA Order with Guidelines for Surveillance Containment and Caution |  27.01.2021 | 
    
      | MHA Guidelines for Surveillance, Containment and Caution |  27.01.2021 | 
    
      | The period between April 1, 2020 to March 31, 2021 not be considered for calculation of validity of prior environment
        clearances |  18.01.2021 | 
    
      | Letter from Additional Secretary, MoHFW regarding Contraindications and Factsheet for COVID-19
        vaccines |  14.01.2021 | 
    
      | Pan India Rollout of COVID-19 Vaccination Drive on 16th January by
        PM |  14.01.2021 | 
    
      | COVID-19 Vaccine
        Rollout |  10.01.2021 | 
    
      | Japan's Official Development Assistance for the COVID-19 crisis response support loan for social protection |  09.01.2021 | 
    
      | PIB Covid Update | 07.01.2021 | 
    
      | PIB Bulletin on Covid 19 |  06.01.2021 | 
    
      | Proposal for Restricted Emergency Approval of COVID-19 virus
        vaccine |  03.01.2021 | 
    
      | SOP for the new variant of SARS-CoV-2 in the context of regulated resumption of limited flights originating from United Kingdom (UK) to India from 8th January
        2021 |  01.01.2021 | 
    
      | Dry Run for COVID-19 Vaccination successfully conducted in Four
        States |  29.12.2020 | 
    
      | INSACOG Labs release initial results of Genome sequencing of mutant variant of SARS-CoV-2 |  29.12.2020 | 
    
      | COVID-19 Vaccines Operational Guidelines | 28.12.2020 | 
    
      | Extension of
        Guidelines |  28.12.2020 | 
    
      | Guidelines on Safe Ophthalmology Practices in Covid-19
        Scenario |  28.12.2020 | 
    
      | Genomic sequencing in India |  27.12.2020 | 
    
      | SOP for Surveillance and response for the new SARS Cov-2
        variant |  22.12.2020 | 
    
      | FAQs on COVID-19 Vaccine |  17.12.2020 | 
    
      | Agreement between
        Government of India and New Development
        Bank |  16.12.2020 | 
    
      | Social Assistance project for the poor and
        vulnerable |  16.12.2020 | 
    
      | Development of COVID-19 Vaccines in India | 07.12.2020 | 
    
      | Science, Technology and Innovation Policy
        (STIP) 2020 | 03.12.2020 | 
    
      | Health Ministry releases SOP on Preventive Measures in Markets to contain spread of
        COVID-19 |  02.12.2020 | 
    
      | SOP on preventive measures in markets to contain spread of COVID-19 |  30.11.2020 | 
    
      | Government Launches Mission COVID
        Suraksha |  29.11.2020 | 
    
      | Dry Swab direct RT-PCR method for Coronavirus detection receives ICMR
        approval |  28.11.2020 | 
    
      | Guidelines for Surveillance, Containment and
        Caution |  25.11.2020 | 
    
      | Union Home Minister Shri Amit Shah inaugurated mobile COVID-19 RT-PCR Lab jointly developed by SpiceHealthand the Indian Council of Medical
        Research(ICMR) |  23.11.2020 | 
    
      | Guidelines for
        selection and nomination of candidates against central pool MBBS seats for the academic year 2020-21 | 19.11.2020 | 
    
      | Technology based Initiatives & Interventions of MSME Ministry to tackle COVID-19 | 19.11.2020 | 
    
      | PM appeals spiritual leaders to help popularise ‘vocal for local’ for AatmNirbhar
        Bharat |  16.11.2020 | 
    
      | Union Home Minister Shri Amit Shah directs slew of measures for controlling the spread of Covid-19 in Delhi at a review
        meeting |  15.11.2020 | 
    
      | Atmanirbhar Bharat Package 3.0 |  12.11.2020 | 
    
      | Dr. Harsh Vardhan reviews COVID situation and public health measures with Chief Ministers, Health Ministers and senior State officials of 7
        States |  11.11.2020 | 
    
      | Dr. Harsh Vardhan showcases India’s fight against COVID to his BRICS
        Counterparts |  11.11.2020 | 
    
      | Guidelines for International Arrivals |  05.11.2020 | 
    
      | 6 women led startups win COVID-19 Shri Shakti Challenge organized by MyGov in Collaboration with UN Women |  03.11.2020 | 
    
      | Standard Operating Procedures (SOPs) For India Bound Passengers uner 'Air Bubble' |  02.11.2020 | 
    
      | Guidelines on Managing Mental Illness in Hospital Settings during COVID-19 |  01.11.2020 | 
    
      | LTC cash voucher scheme for government employees extended to non-government employees as well with exemption from income tax |  29.10.2020 | 
    
      | Union Health Secretary reviews the status of and public health response measures to COVID-19 in West Bengal, Delhi and
        Kerala |  29.10.2020 | 
    
      | Dr. Harsh Vardhan launches Punjab National Bank's All India CSR campaign against COVID 19 |  26.10.2020 | 
    
      | Dr Harsh Vardhan launches CSIR partnered clinical trials website “CUReD” on Repurposed Drugs for Covid-
        19 |  20.10.2020 | 
    
      | Guidelines for management of co-infection of COVID-19 with other seasonal epidemic
        prone | 13.10.2020 | 
    
      | Encouraging youth to advocate against stigma and discrimination during COVID-19 -
        English |  12.10.2020 | 
    
      | The government announced measures to stimulate demand and encourage the Centre and states to undertake capital
        expenditure |  12.10.2020 | 
    
      | Environmental and Social Management Framework for India COVID-19 Emergency Response and Health Systems Preparedness
        Project |  09.10.2020 | 
    
      | Ministry of Sports and Youth Affairs releases SOP for training of sportspersons at swimming pools in a COVID-19
        environment |  09.10.2020 | 
    
      | RBI announced measures to enhance liquidity, boost exports and improve credit to certain
        sectors |  09.10.2020 | 
    
      | Preventive measures to contain the spread of COVID-19 - guidelines regarding attendance of government
        officials | 08.10.2020 | 
    
      | Reimbursement of OPD medicines to CS (MA) beneficiaries- Special Sanction in view of COVID-19 till 31 December
        2020 |  08.10.2020 | 
    
      | SOP on preventive measures to be followed in Entertainment Parks and similar places to contain spread of
        COVID-19 |  08.10.2020 | 
    
      | Jan Andolan for COVID-19 Appropriate
        Behaviour |  07.10.2020 | 
    
      | Refund on cancellation of air tickets during
        lockdown | 07.10.2020 | 
    
      | MIB issues SOPs for Exhibition of Films on preventive measures to contain spread of
        COVID-19 |  06.10.2020 | 
    
      | MHRD publishes SOP for Health and Safety protocols for Reopening of Schools. The guidelines also contain a SOP for serving mid-day meals in
        schools |  05.10.2020 | 
    
      | Sports Authority of India issues guidelines (SOP) for high-performance athletes who are training at SAI centres and tested positive for
        COVID-19 |  03.10.2020 | 
    
      | MHA on guidelines for
        re-opening |  30.09.2020 | 
    
      | Booklet on ‘COVID-19- Safe Workplace Guidelines for
        Industry’ |  29.09.2020 | 
    
      | ESIC Issues Guidelines for COVID-19 Safety Measures at
        Workplace |  29.09.2020 | 
    
      | Extension of Interim Relaxation in WMA limits and OD
        regulations |  29.09.2020 | 
    
      | E-Sanjeevani OPD of Health Ministry completes 3 lakh tele-consultations within six months of launch | 24.09.2020 | 
    
      | Benefits to Healthcare Workers-Pradhan Mantri Garib Kalyan Package | 23.09.2020 | 
    
      | CSIR and Mylan Announce Partnership to identify Advance Therapeutic Options for Management of COVID-19 | 23.09.2020 | 
    
      | Distribution of Foodgrains During Covid-19 Crisis | 23.09.2020 | 
    
      | Guidelines for use and disposal of face mask | 23.09.2020 | 
    
      | Incentives for ASHAs | 23.09.2020 | 
    
      | Permission granted to (PESO) to introduce ISO Tank Containers for movement of Liquid Oxygen for domestic transport in wake of
        COVID-19 | 23.09.2020 | 
    
      | Permitting use of SDRF upto 50% during 2020-21 for COVID-19
        items | 23.09.2020 | 
    
      | PM interacts with CMs of seven states to review status and response to
        COVID-19 | 23.09.2020 | 
    
      | Purchase of ventilators for COVID-19 | 23.09.2020 | 
    
      | Setting up of COVID
        Hospitals | 23.09.2020 | 
    
      | Vaccines Being Developed to Combat Coronavirus | 23.09.2020 | 
    
      | Virology Laboratories for Corona Testing | 23.09.2020 | 
    
      | Who Guidelines on COVID Tests | 23.09.2020 | 
    
      | Impact of Covid-19 Pandemic on Textile Industry | 22.09.2020 | 
    
      | More than 11 Lakh Indians Returned to India Under Vande Bharat Mission | 22.09.2020 | 
    
      | Steps taken for Training of teachers for online classes | 22.09.2020 | 
    
      | Impact of Pandemic on Farming Sector | 21.09.2020 | 
    
      | LPG Cylinders distributed during COVID-19 pandemic | 21.09.2020 | 
    
      | Regarding uninterrupted supply of Medical Oxygen in the
        country | 18.09.2020 | 
    
      | MHRD releases eight-week alternative academic calendar by NCERT for the secondary
        stage | 15.09.2020 | 
    
      | Relaxation,concession provided to Companies & LLPs during Lockdown period to combat COVID-19 | 14.09.2020 | 
    
      | Steps taken for training of sportspersons in view of COVID-19 | 14.09.2020 | 
    
      | Various Steps taken for Revival of MSME Sector due to COVID-19 Pandemic | 14.09.2020 | 
    
      | Post COVID management protocol | 13.09.2020 | 
    
      | Centre exhorts the North Eastern States to actively break the Chain of Transmission | 11.09.2020 | 
    
      | Union Health Ministry urges States UTs to ensure that no restriction is imposed on movement of Medical Oxygen between States | 11.09.2020 | 
    
      | Health Ministry urges States UTs to Mandatorily retest all Symptomatic Negative Cases of Rapid Antigen Tests through RT-PCR | 10.09.2020 | 
    
      | India continues to scale new heights in COVID-19
        tests | 10.09.2020 | 
    
      | Revised SOP on preventive measures to be followed while conducting examinations to contain spread of COVID-19 | 10.09.2020 | 
    
      | UPDATES on COVID-19 | 10.09.2020 | 
    
      | SOP for partial reopening of Schools for students of 9th to 12th classes on a voluntary basis, for taking guidance from their teachers | 08.09.2020 | 
    
      | SOP on preventive measures to contain spread of COVID-19 in skill or entrepreneurship training institutions, higher educational institutions | 08.09.2020 | 
      
      | Updated state-wise quarantine
        guidelines | 08.09.2020 | 
    
      | Report of the Expert Committee on Resolution Framework for Covid-19 related Stress | 06.09.2020 | 
    
      | Manual for Surveillance Teams for containment zones | 05.09.2020 | 
    
      | Containment and Surveillance Manual for Supervisors in containment zones | 05.09.2020 | 
    
      | Advisory on Strategy for COVID-19 Testing in India | 04.09.2020 | 
    
      | UGC issues new guidelines on open and distance
        learning | 04.09.2020 | 
    
      | AICTE strictly advises institutions to charge the fees commensurate with the facilities that they are providing during
        pandemic | 03.09.2020 | 
    
      | Reimbursement of OPD medicines to CS (MA) beneficiaries Special Sanction in view of COVID-19 | 03.09.2020 | 
    
      | Liquidity Infusion Scheme to alleviate financial stress due to COVID-19 relaxation in working capital limit imposed by
        UDAY | 02.09.2020 | 
    
      | Limit on capacity for operating domestic flights increased from 45% to 60% | 02.09.2020 | 
    
      | RT-PCR testing at the entry airport for the arriving international transfer passengers | 02.09.2020 | 
    
      | SOP on preventive measures to be followed while conducting examinations to contain spread of COVID-19 | 02.09.2020 | 
    
      | FAQs on COVID-19 from AIIMS
        E-ICUs | 01.09.2020 | 
    
      | Chief Secretaries and Administrators regarding Unlock 4 Order and
        Guidelines | 29.08.2020 | 
    
      | MHA Order and Guidelines for Phased Re-opening (Unlock 4) | 29.08.2020 | 
    
      | Clinical Guidance on Diabetes Management at COVID-19 Patient Management Facility | 26.08.2020 | 
    
      | Guidance note on bi-directional TB-COVID
        Screening | 26.08.2020 | 
    
      | Extension of the Validity of documents related to Motor Vehicles Act, 1988 and Central Motor Vehicles Rules, 1989 | 24.08.2020 | 
    
      | Directions to States UTs to include all eligible disabled persons under the National Food Security Act 2013 | 23.08.2020 | 
    
      | Aarogya Setu introduces Open API Service to enable organizations to check the status of Arogya Setu and integrate it into its various Work from Home features | 22.08.2020 | 
    
      | All States Uts regarding non imposition of restriction on inter-State and intra State movement of persons and goods and services | 22.08.2020 | 
    
      | Revised SOP for international travel on non-scheduled international flights under Vande Bharat Scheme and Air transport Bubble arrangement | 22.08.2020 | 
    
      | Guiding
        Principles and SOP on preventive measures for Media Production | 21.08.2020 | 
    
      | Guidelines for Conduct of General Election & Bye election during COVID-19 | 21.08.2020 | 
    
      | Guidelines for eye care facilities in the COVID-19 scenario | 19.08.2020 | 
    
      | MHRD publishes Students Learning Enhancement Guidelines |   | 
    
      | UGC requests institutes to temporary deploy RT-PCT testing machines for COVID
        testing | 17.08.2020 | 
    
      | AICTE revises the academic calendar issued earlier for technical institutes | 13.08.2020 | 
    
      | Timeline extension for scheduled commissioning date of renewable energy projects in wake of COVID 19 | 13.08.2020 | 
    
      | UGC releases precautions to be taken by students before enrolling in Open Distance Learning programmes | 13.08.2020 | 
    
      | AICTE issues instructions for institutions | 10.08.2020 | 
    
      | Extension of Pradhan Mantri Garib Kalyan Package, Insurance Health Workers fighting COVID-19 for a further period of 90 days beyond the original
        period | 07.08.2020 | 
    
      | Updated guidelines for domestic travel | 07.08.2020 | 
    
      | Relaxation on requirement of physical signatures for sales of pure risk insurance products till Dec 31, 2020 | 05.08.2020 | 
    
      | Circular permitting issuance of electronic insurance policies in FY 2020-21 due to COVID | 04.08.2020 | 
    
      | Relaxation from submission of hard copy of quarterly regulatory returns till March 31, 2021 | 04.08.2020 | 
    
      | Guidelines on Preventive Measures to Contain Spread of COVID-19 in Yoga Institutes & Gymnasiums | 03.08.2020 | 
    
      | Revised guidelines for International Arrivals | 02.08.2020 | 
    
      | State-wise quarantine regulations as of July 30, 2020 | 30.07.2020 | 
    
      | DO
        Lr. to Chief Secretaries and Administrators regarding Unlock 3 Order and Guidelines | 29.07.2020 | 
    
      | Unlock 3 Order and Guidelines | 29.07.2020 | 
    
      | COVID-19 Pandemic and Tobacco Use in India | 28.07.2020 | 
    
      | MHRD
        released the India Report on Digital Education | 28.07.2020 | 
    
      | Relaxations relating to procedural matters
        – Takeovers and Buy-back | 27.07.2020 | 
    
      | Relaxations relating to procedural matters – Issues and Listing | 24.07.2020 | 
    
      | India has created transport bubbles with USA, France and
        Germany | 22.07.2020 | 
    
      | Further relaxation in the terms and conditions for other service providers in the wake of COVID-19 concerns to further facilitate Work From Home | 21.07.2020 | 
    
      | Guidelines on Independence Day
        Celebrations | 20.07.2020 | 
    
      | Revised procedure for application for export of PPE | 20.07.2020 | 
    
      | Advisory for Gated Residential Complexes with regards to COVID-19 | 17.07.2020 | 
    
      | Guidelines for Gated Residential Complexes Desirous of Setting Up Small Covid Care Facility by Resident Welfare Associations, Residential Societies, Non-Governmental Organizations (NGOs) | 17.07.2020 | 
    
      | District-wise login credentials for rapid antiSen testing for COVID-19 | 16.07.2020 | 
    
      | Caring for Health Care Warriors–Mental Health Support During COVID-19 | 15.07.2020 | 
    
      | MHRD releases guidelines recommending a cap on duration and number of online sessions in a day | 14.07.2020 | 
    
      | Extension of the validity of Recruitment & Placement of Seafarers License (RPSL) and audit of RPSL in view of Covid-19 outbreak |  13.07.2020 | 
    
      | Fixation of rate for rt PCR Test for COVID-19 in respect of Central Services (Medical Attendance)
        beneficiaries |  13.07.2020 | 
    
      | Three months extension for reimport of cut and polished diamonds without payment of basic customs duty and IGST |  12.07.2020 | 
    
      | Advisory to states on additional Allocation of food-grains under PMGKY |  09.07.2020 | 
    
      | Distribution period for free food grains under Atma Nirbhar Bharat for Migrant labourers extended till August 31, 2020 |  09.07.2020 | 
    
      | Mental Health in the times of COVID-19 Pandemic-Guidance for General Medical and Specialised Mental Health Care Settings | 09.07.2020 | 
    
      | Cabinet approves extension of EPF contributions by the government started under the PMGKY for 3 more months until
        August |  08.07.2020 | 
    
      | Cabinet approves extension of free of cost refills for PMUY consumers under the Pradhan Mantri Garib Kalyan Yojana |  08.07.2020 | 
    
      | Ministry of Defence has decided to reimburse the cost of pulse oximeter purchased by the Ex-Servicemen Contributory Health Scheme
        (ECHS)
        beneficiaries |  08.07.2020 | 
    
      | UGC issues Standard Operating Procedure for conduct of
        examinations |  08.07.2020 | 
    
      | 30 day extension for schools to submit compliance applications under the Affiliated Bye Laws
        2018 |  07.07.2020 | 
    
      | AICTE issues revised academic calendar for 2020-21 |  07.07.2020 | 
    
      | SEBI provides further extension of timelines for certain compliance requirements for issuers of Municipal Debt
        Securities |  07.07.2020 | 
    
      | The Central Board of Secondary Education rationalises syllabus for class 9-12 by up to 30% for the academic year 2002-21 in view of
        COVID-19 |  07.07.2020 | 
    
      | UGC Revised Guidelines on Examinations and Academic
        Calendar |  07.07.2020 | 
    
      | Extension of timeline for finalisation of audited accounts for
        NBFCs |  06.07.2020 | 
    
      | MHA permission to conduct exams in universities and institutions, guided by SOPs issued by Health
        Ministry | 06.07.2020 | 
    
      | World Bank and GoI sign an agreement for $750 million for Emergency Response Programme for
        MSMEs |  06.07.2020 | 
    
    
      | Mental Health in the times of COVID-19 Pandemic - Guidance for General Medical and Specialised Mental Health Care Settings | 04.07.2020 | 
    
      | Updated Clinical Management Protocol for COVID-19 | 03.07.2020 | 
    
      | Compilation of notifications issued by the Department of Biotechnology for the Rapid Response Regulatory Framework for
        COVID-19 | 03.07.2020 | 
    
      | MHRD postpones examination dates of NEET and JEE Mains and Advance | 03.07.2020 | 
    
      | MHRD releases 8 weeks' alternative academic calendar for Primary
        stage | 02.07.2020 | 
    
      | Revised guidelines for Home Isolation of very mild,
        Pre-symptomatic & asymptomatic COVID-19 cases | 02.07.2020 | 
    
      | Relaxation from compliance to REITs and InvITs due to the
        CoVID-19 Virus | 01.07.2020 | 
    
      | Extension of time for submission of financial results ended 30th June 2020 | 30.06.2020 | 
    
      | PM Garib Kalyan Anna Yojana extended for another five months, till November 2020 | 30.06.2020 | 
    
      | Waiver, limit on late fee for persons filing their GST monthly returns after the extended deadlines | 30.06.2020 | 
    
      | MHA Letter to Chief Secretaries and Administrators regarding Unlock 2.0 | 29.06.2020 | 
    
      | Ministry of Home Affairs (MHA) issues new Guidelines for Unlock 2.0 | 29.06.2020 | 
    
      | Second Interim National Guidance to Blood Transfusion Services in India in light of Covid-19 pandemic, 25th June 2020 | 29.06.2020 | 
    
      | Clinical Management Protocol for COVID-19 | 27.06.2020 | 
    
      | Travel and Visa restrictions related to COVID-19 | 27.06.2020 | 
    
      | Advisory on COVID 19-related Phishing Attack Campaign by Malicious
        Actors | 25.06.2020 | 
    
      | Centre Teacher Eligibility Test scheduled for July 2020 has been postponed by CBSE | 25.06.2020 | 
    
      | COVID-19 Lab capacity touches 1000 | 24.06.2020 | 
    
      | Extension of various time limits under Direct Tax & Benami laws | 24.06.2020 | 
    
      | Further extension of time for submission of financial results for the quarter,half year,financialyear ending 31st March 2020 due tothe continuing impact of the Covid-19 pandemic | 24.06.2020 | 
    
      | Over 3000 COVID-19 samples tested at  CSIR-NEERI | 24.06.2020 | 
    
      | Guidelines on introduction of short term health insurance policies providing coverage for COVID-19 disease | 23.06.2020 | 
    
      | Temporary relaxation in processing of documents pertaining to FPIs due to COVID-19 | 23.06.2020 | 
    
      | 50,000 Made in India Ventilators under PM CARES Fund to fight COVID-19 | 23.06.2020 | 
    
      | India has one of the lowest deaths per lakh population in the world | 23.06.2020 | 
    
      | Taking COVID-19 head-on with Community Participation and Digital Initiatives in Odisha | 23.06.2020 | 
    
      | UGC has Extended the tenure of Schemes | 22.06.2020 | 
    
      | COVID Care coaches of Indian Railways start getting
        utilised | 22.06.2020 | 
    
      | India has one of the lowest cases per lakh population in the world and continues to widen the gap between recovered and active cases | 22.06.2020 | 
    
      | Charges for isolation beds in private
        hospitals | 19.06.2020 | 
    
      | Advisory for managing Health care workers working in COVID and Non-COVID areas of the hospitals | 18.06.2020 | 
    
      | An Illustrative Guide on COVID Appropriate Behaviours | 18.06.2020 | 
    
      | Slew of steps taken to tackle the COVID situation in Delhi | 17.06.2020 | 
    
      | Guide to address stigma associated with COVID-19 | 16.06.2020 | 
    
      | Centre asks States to engage with the private sector for augmenting healthcare infrastructure, and provisioning of critical care at reasonable rates | 15.06.2020 | 
    
      | Advisory on use of Rapid Antigen Detection Test for
        COVID-19 | 14.06.2020 | 
    
      | Clinical Management Protocol for
        COVID-19 | 13.06.2020 | 
    
      | Clarifiaction regarding movement during night
        curfew | 12.06.2020 | 
    
      | Measures to be taken by States, UT’s,
        Cities, Metro Rail Companies in view of COVID-19 for providing urban transport services | 12.06.2020 | 
    
      | Guidelines for Hotels on preventive measures to contain spread of COVID-19 | 11.06.2020 | 
    
      | Guidelines for Offices on preventive measures to contain spread of COVID-19 | 11.06.2020 | 
    
      | Guidelines for Religious Places on preventive measures to contain spread of COVID-19 | 11.06.2020 | 
    
      | Guidelines for Restaurants on preventive measures to contain spread of COVID-19 | 11.06.2020 | 
    
      | Guidelines for Shopping Malls on preventive measures to contain spread of COVID-19 | 11.06.2020 | 
    
      | All CGHS empanelled hospitals, notified as COVID-Hospitals by State Governments, to provide treatment facilities to CGHS beneficiaries | 10.06.2020 | 
    
      | Amendment in export policy of diagnostic kits, laboratory reagents, and diagnostic apparatus | 10.06.2020 | 
    
      | Decriminalisation of Minor Offences For Improving Business Sentiment And Unclogging Court Processes | 08.06.2020 | 
    
      | Guidelines for Unlock 1.0 | 08.06.2020 | 
    
      | Standard Operating Procedure for repatriation of foreign seafarers from Alang port, Gujarat | 07.06.2020 | 
    
      | Extension of validity of NOC for scheduled & non scheduled air transport services | 05.06.2020 | 
    
      | IBC (Amendment) Ordinance 2020 | 05.06.2020 | 
    
      | FDI can be explored in NBFCs to strengthen them for extending support to MSMEs | 04.06.2020 | 
    
      | Extension of timeline for compliance with various payment system requirements | 04.06.2020 | 
    
      | Reimbursement
        of OPD medicines to CS (MA) beneficiaries Special Sanction in view of
        COVID-19 | 04.06.2020 | 
    
      | SOP
        on preventive measures in Hotels and Other Hospitality Units to contain
        spread of COVID-19 | 04.06.2020 | 
    
      | SOP
        on preventive measures in Restaurants to contain spread of COVID-19 | 04.06.2020 | 
    
      | SOP
        on preventive measures in shopping malls to contain spread of COVID-19 | 04.06.2020 | 
    
      | SOP
        on preventive measures to contain spread of COVID-19 in offices | 04.06.2020 | 
    
      | SOP
        on preventive measures to contain spread of COVID-19 in religious
        places, places of worship | 04.06.2020 | 
    
      | Guidelines for safe ENT practice in COVID-19 | 03.06.2020 | 
    
      | CBSE releases guidelines for conduct of board examinations for Class X and
        XII | 02.06.2020 | 
    
      | Cabinet approves extension of benefits of Interest Subvention and Prompt Repayment Incentive schemes for short term crop
        loans | 01.06.2020 | 
    
      | Lockdown extended in containment zones up to June 30 | 01.06.2020 | 
    
      | Guidance Note on Provision of Reproductive, Maternal, Newborn, Child, Adolescent Health Plus Nutrition (RMNCAH+N) services during & post COVID-19
        Pandemic | 27.05.2020 | 
    
      | Advisory on re-processing and re-use of eye-protection -
        Goggles | 27.05.2020 | 
    
      | PMCARES
        Fund included in the list of CSR eligible activities under the Companies
        Act, 2013 | 26.05.2020 | 
    
      | Guidelines
        for domestic travel (air, train, inter-state bus travel) | 24.05.2020 | 
    
      | Guidelines
        for international arrivals | 24.05.2020 | 
    
      | RBI
        increases maximum permissible period of pre-shipment and post-shipment
        export credit sanctioned by banks from one year to 15 months, for
        disbursements made upto July 31, 2020 | 23.05.2020 | 
    
      | Monetary
        Policy Statement, 2020-21 | 22.05.2020 | 
    
      | RBI
        has increased the time period for which remittances have to be completed
        against normal imports (except gold or jewellery) from 6 months to 12
        months for imports made till July 31, 2020 | 22.05.2020 | 
    
      | Revised
        advisory on the use of Hydroxychloroquine (HCQ) as prophylaxis for
        COVID19 infection | 22.05.2020 | 
    
      | Immunization
        Services during and post COVID19 Outbreak | 21.05.2020 | 
    
      | MHA
        guidelines to states on delineation of containment zones and
        implementation of night curfew | 21.05.2020 | 
    
      | Extenion of relaxation in the Terms and Conditions for Other Service Providers in the wake of Coronavirus COVID-19 concerns to facilitate
        WFH | 18.05.2020 | 
    
      | Guidelines
        on preventive measures to contain spread of COVID19 in workplace | 18.05.2020 | 
    
    | Ban
      on domestic and international passenger air travel has been extended till
      May 31, 2020 | 17.05.2020 | 
    
      | Finance
        Minister announces additional government steps under Aatma Nirbhar
        Bharat Abhiyaan | 17.05.2020 | 
    
      | MHA
        Guidelines | 17.05.2020 | 
    
      | Nation-wide
        lockdown extended till May 31 | 17.05.2020 | 
    
      | Revised
        testing guidelines | 16.05.2020 | 
    
      | Updated
        Containment Plan of COVID19 | 16.05.2020 | 
    
      | Finance Minister announces several measures for relief and credit support to enterprises | 13.05.2020 | 
    
      | Advisory to state governments regarding receiving shramik special
        trains | 11.05.2020 | 
    
      | Advisory to state governments regarding smooth movement of medical and paramedical
        professionals | 11.05.2020 | 
    
      | Standard Operating Procedure for movement of persons by
        trains | 11.05.2020 | 
    
      | Gradual resumption of select train passenger services from May
        12 | 10.05.2020 | 
    
      | Export
        of Alcohol based hand sanitizers prohibited | 06.05.2020 | 
    
      | Extension
        for submitting expression of interest for conducting evaluation of
        Component A and Component C of PM-KUSUM scheme | 06.05.2020 | 
    
      | Requirement
        for submission of physical copy of Pre-shipment inspection certificate
        relaxed | 06.05.2020 | 
    
      | SEBI
        has granted one time relaxation from enforcement of rights issue from
        the Issue of Capital and Disclosure Requirements Regulations, 2018 due
        to COVID19 | 06.05.2020 | 
    
      | Standard
        Operating Procedure for movement of Indian nationals stranded outside
        India | 05.05.2020 | 
    
      | MHRD
        announces new dates for NEET, JEE examinations | 05.05.2020 | 
    
      | Visa
        of stranded foreign nationals to be extended until 30 days from the day
        ban on foreign travel is lifted in India | 05.05.2020 | 
    
      | AICTE
        issues calendar for approval related activities for institutions. The
        last dates for granting approval to technical institution, grant of
        affiliation by university has been extended | 05.05.2020 | 
    
      | All
        existing Visas granted to Foreigners, except certain categories, to
        remain suspended until ban on international travel is lifted | 05.05.2020 | 
    
      | Government
        of India to facilitate return of Indian Nationals stranded abroad,
        process to begin from May 7 | 04.05.2020 | 
    
      | Clarification
        on movement of stranded persons | 03.05.2020 | 
    
      | MHRD
        releases alternative academic calendar for class 9 and class 10 | 02.05.2020 | 
    
      | Functioning
        of Central Administrative Zones in red, orange and green zones | 02.05.2020 | 
    
      | Clarification
        on movement of persons in orange zones | 02.05.2020 | 
    
      | Guidelines
        on use of PPE in non-COVID hospitals or non-COVID areas in hospitals | 01.05.2020 | 
    
      | Extension
        of national lockdown for two weeks w.e.f May 4, 2020 | 01.05.2020 | 
    
      | Information
        on identifying areas in need of critical intervention and classifying
        them as green zones, orange zones, and red zones based on prevalence of
        COVID19 | 30.04.2020 | 
    
      | Use
        of Aarogya Setu for government officials | 29.04.2020 | 
    
      | Guidelines
        for movement of students, migrant workers, pilgrims, and tourists
        between states | 29.04.2020 | 
    
      | Advisory
        to power generation companies for reducing import of coal for blending
        purpose and replacing it with domestic coal | 28.04.2020 | 
    
      | Guidelines
        for home isolation of very mild, pre-symptomatic COVID19 cases | 27.04.2020 | 
    
      | Clarification
        on exemption for opening of shops in areas within and outside of
        municipal corporation limits during lockdown | 25.04.2020 | 
    
      | New
        reporting requirements related to tax audit report for businesses,
        effective from April 1, 2020, to be kept in abeyance till March 31, 2021 | 24.04.2020 | 
    
      | Exemption
        for opening of shops in areas within and outside of municipal
        corporation limits during lockdown | 24.04.2020 | 
    
      | Advisory
        to states to ensure piped water supply to all rural households to combat
        the pandemic | 24.04.2020 | 
    
      | Extension
        of tenure of task force constituted under Jal Jeevan Mission from
        October 2019 to July 2020 | 24.04.2020 | 
    
      | IRDAI
        urges insurers to refrain from dividend pay-outs from profits pertaining
        to FY 2020 till further instructions, to conserve capital in view of
        emerging market conditions | 24.04.2020 | 
    
      | Revision
        in Dearness Allowance and Relief rates for central government employees
        and pensioners postponed, from January 2020 to July 2021 | 23.04.2020 | 
    
      | Updates on COVID-19 |  20.04.2020 | 
    
      | Exemption
        to e-commerce operations from national lockdown restrictions | 19.04.2020 | 
    
      | Directions
        to airlines to refrain from allowing booking of tickets post May 4, 2020 | 19.04.2020 | 
    
      | Directions
        to states and UTs to ensure strict compliance with lockdown order | 19.04.2020 | 
    
      | Clarification
        that exemption to E-commerce companies only applies for essential goods | 19.04.2020 | 
    
      | SOPs
        for movement of stranded labour within states, UTs | 19.04.2020 | 
    
      | Compensation
        of Rs 10 lakh to those Postal employees who succumb to COVID19 while
        brought on duty | 18.04.2020 | 
    
      | FDI
        Policy amended to curb opportunistic acquisition or takeover of Indian
        companies, restrictions on entities of countries sharing border with
        India | 18.04.2020 | 
    
      | IRDAI
        specifies certain norms for settlement of health insurance claims
        related to COVID19. The norms specify that insurers shall decide health
        insurance claims expeditiously | 18.04.2020 | 
    
      | Request
        for designation of nodal officers from state Labour Department to
        various union government control rooms | 18.04.2020 | 
    
      | Appeal
        for donation of one day salary of officials of the Ministry of Labour
        and Employment to the PMCARES Fund | 17.04.2020 | 
    
      | Export
        policy for formulations made from paracetamol changed from restricted to
        free | 17.04.2020 | 
    
      | Grant
        of consular services on gratis basis to foreign nationals extended till
        May 3, 2020 | 17.04.2020 | 
    
      | RBI
        announces several additional measures | 17.04.2020 | 
    
      | RBI
        has mandated that banks should not make any further dividend payouts
        from the profits of FY 2020 till further instructions | 17.04.2020 | 
    
      | RBI
        has revised the liquidity coverage ratio (LCR) in form of high quality
        liquid assets to be maintained with the banks | 17.04.2020 | 
    
      | In
        view of COVID19, the period from March 1, 2020 to May 31, 2020 will be
        excluded from the 30 day review period post | 17.04.2020 | 
    
      | In
        view of COVID19, UGC has constituted an Expert Committee to deliberate
        on the issues related to examination and academic calendar. The
        Committee is expected to submit its report shortly | 17.04.2020 | 
    
      | Guidelines
        for prevention of coronavirus spread during crop harvesting and
        threshing | 17.04.2020 | 
    
      | Travel
        and Visa Restrictions extended till May 3, 2020 in view of extension of
        national lockdown | 17.04.2020 | 
    
      | Capturing
        of seafarer's BSID data (seafarer identity document) remains suspended
        till further orders | 16.04.2020 | 
    
      | A
        team of officials has been constituted to prepare a clear road map
        regarding key reforms and other initiatives | 16.04.2020 | 
    
      | Additional
        Advisory to state governments to ensure operational continuity of power
        generation utilities during extended lockdown period | 16.04.2020 | 
    
      | AICTE
        issues guidelines to ensure safety and welfare of students | 16.04.2020 | 
    
      | Airlines
        will be required to provide full refund of tickets booked | 16.04.2020 | 
    
      | Deadline
        for Import of Urad (2.5 lakh MT) for 2019-20 extended upto May 15, 2020 | 16.04.2020 | 
    
      | Further
        exemptions notified to lockdown order | 16.04.2020 | 
    
      | Preventive
        measures to be observed by the office of the Ministry of Labour and
        Employment in light of extended lockdown | 16.04.2020 | 
    
      | MHRD
        releases new academic calendar of NCERT for schoools. The calendar
        contains class-wise and subject-wise activities, and a week-wise plan
        for these | 16.04.2020 | 
    
      | Ministry
        of Defence encourages all its employees to make use of Aarogya Setu App | 16.04.2020 | 
    
      | Ministry
        of Defence extends the date for RFPs and EOIs for capital acquisition
        cases due between March 2020-May 2020 to June 1, 2020 | 16.04.2020 | 
    
      | motor
        vehicle third party insurance policies fall due for renewal during the
        lockdown period (from the 25th March, 2020 up to the 3rd May, 2020 can
        pay their premiums by May 15, 2020 | 16.04.2020 | 
    
      | Resumption
        of office for officials of the Ministry of Labour and Employment from
        April 20 till May 3 | 16.04.2020 | 
    
      | SEBI
        provides relaxation in certain regulatory requirements, such as client
        funding reporting and risk based superrvision reporting, for stock
        exchanges and clearing corporations | 16.04.2020 | 
    
      | SEBI
        provides relaxation in time period for certain activities carried out by
        depository participants, such as processing of demat requests | 16.04.2020 | 
    
      | Advisory
        to state governments to ensure operational continuity of power
        generation utilities during extended lockdown period | 15.04.2020 | 
    
      | All-India
        Agri Transport Call Centre set up to facilitate inter-state movement of
        perishables (crops and inputs) during lockdown | 15.04.2020 | 
    
      | Date
        for sending comments and suggestions on Defence Procurement Procedure
        2020 extended till May 8, 2020 in view of lockdown of business due to
        COVID19 | 15.04.2020 | 
    
      | Further relaxation in the terms and conditions for other service providers in the wake of COVID-19 concerns to further facilitate WFH | 15.04.2020 | 
    
      | Further
        relaxations to Other Service Providers (ITES, BPO) in conditions for
        work from home facility | 15.04.2020 | 
    
      | Indian
        Railways plans to produce over 30,000 coveralls (PPEs) in April 2020,
        and one lakh in May 2020 | 15.04.2020 | 
    
      | Revised
        consolidated guidelines on the lockdown | 15.04.2020 | 
    
      | Ban
        on domestic passenger flight operations extended till May 3, 2020 | 14.04.2020 | 
    
      | Advisory
        for ensuring safe drinking water and clean water for handwashing during
        lock down | 14.04.2020 | 
    
      | Advisory
        on feasibility of using pooled samples for molecular testing of COVID19 | 14.04.2020 | 
    
      | All
        passenger train services cancelled till May 3, 2020 in view of COVID19
        lockdown | 14.04.2020 | 
    
      | All
        scheduled international commercial passenger services will remain closed | 14.04.2020 | 
    
      | Extension
        of time period for filing ESIC contributions by employers in view of
        COVID19 pandemic | 14.04.2020 | 
    
      | Ministry
        of Tourism launches its DekhoApnaDesh webinar series for promoting
        tourism awareness and social history | 14.04.2020 | 
    
      | National
        Lockdown extended till May 3, 2020 in view of COVID19 | 14.04.2020 | 
    
      | MHA
        direction to states,UTs on National Lockdown being extended till May 3,
        2020 in view of COVID19 | 14.04.2020 | 
    
      | Guidelines
        on ensuring delivery of essential health services to decrease morbidity
        and mortality due to other health conditions | 14.04.2020 | 
    
      | In
        the light of COVID19 and the need for work from home facility, MEITY
        launches innovation challenge for development of video conferencing
        solution | 14.04.2020 | 
    
      | Advisory
        for ensuring safe drinking water during lock down and effective
        management of pandemic caused by Corona Virus | 13.04.2020 | 
    
      | Department
        of Science and Technology has released CovidGyan, a science-based
        website to bring together a collection of resources in response to the
        COVID19 outbreak | 13.04.2020 | 
    
      | Direction
        to the Department of Post to ensure delivery of medicines through speed
        post with the highest priority during lockdown | 13.04.2020 | 
    
      | Clarification
        on notices for ordinary and special resolutions by companies during
        COVID19 | 13.04.2020 | 
    
      | Procurement
        of wheat to begin from April 15, 2020 | 13.04.2020 | 
    
      | Guidelines
        for hygiene and sanitation in densely populated areas during the COVID19
        pandemic, released by the Principal Scientific Advisory to the
        government of India | 13.04.2020 | 
    
      | RDAI
        has released guidelines for prudent management of financial resources of
        insurers in the context of Covid19 pandemic | 13.04.2020 | 
    
      | Requirements
        for implementing centralised attendance system for maritime training
        institutes | 13.04.2020 | 
    
      | States
        and union territories can draw rations of up to three months, from the
        central pool, on credit | 13.04.2020 | 
    
      | Validity
        of continuous discharge certificates (CDCs) as per the Merchant Shipping
        (CDC) Rules, 2017 that are expiring within February 1 and October 1,
        2020 have been extended for a period of six months | 13.04.2020 | 
    
      | Clarification
        on permitting transportation of goods during lockdown | 12.04.2020 | 
    
      | Nodal
        Officer designated for dealing with COVID19 related grievances in the
        Ministry of Information and Broadcasting | 12.04.2020 | 
    
      | MHA
        direction on compliance with SC guidelines on coordination with
        counsellors,religious leaders to understand the problems of migrant
        workers | 12.04.2020 | 
    
      | MHRD
        launches portal to monitor and record the efforts taken by institutions
        related to COVID19 | 12.04.2020 | 
    
      | Consolidated
        update on various relaxations provided by the Ministry of Commerce to
        address COVID19 related hardship of exporters | 11.04.2020 | 
    
      | India
        send a team of 15 doctors to Kuwait to assist the country in combatting
        COVID19 | 11.04.2020 | 
    
      | Police
        security to be provided to doctors and medical staff treating or testing
        patients with or suspected of having COVID19 | 11.04.2020 | 
    
      | Pension
        Fund Regulatory and Development Authority has directed to stop
        auto-debiting savings account of the subscribers for APY contribution
        till June 30, 2020 | 11.04.2020 | 
    
      | MHA
        direction on providing police security to healthcare personnel | 11.04.2020 | 
    
      | MHRD
        has started Bharat Padhe Online campaign for crowdsourcing of ideas for
        improving online education ecosystem of India | 11.04.2020 | 
    
      | 5th
        Addendum to Lockdown Order exempting marine, aquaculture operations | 10.04.2020 | 
    
      | Information
        on integrated government online training courses on COVID19 | 10.04.2020 | 
    
      | Report
        on actions taken by the Ministry of Steel on implementation of measures
        against COVID19 | 10.04.2020 | 
    
      | Advisory
        issued to states to facilitate direct marketing and purchase from
        farmers by bulk buyers by limiting regulation under the state APMC Act | 09.04.2020 | 
    
      | FCI
        to provide foodgrains to non-NFSA beneficiaries having state ration
        cards, 5 kg per person per month for 3 months; NGOs can buy without any
        limit | 09.04.2020 | 
    
      | PFRDA
        permits partial withdrawal of pensions to fulfill financial needs for
        the subscriber, their spouse, children or dependents | 09.04.2020 | 
    
      | States
        requested to sensitise their field agencies and ensure expeditious
        authorisations for facilitating smooth farming operations and movement
        throughout the supply chain | 09.04.2020 | 
    
      | States
        to decide the start date for 3 month procurement period for pulses and
        oilseeds; 50% cost incurred in procurement of perishable crops to be
        borne by the central government | 09.04.2020 | 
    
      | All
        pending income tax, GST, and customs refunds to be issued immediately,
        worth Rs 18,000 crore; estimated to reach 15 lakh taxpayers | 08.04.2020 | 
    
      | Clarifications
        on passing ordinary and special resolutions by companies under the
        Companies Act, 2013 in view of COVID19 | 08.04.2020 | 
    
      | Department
        of biotechnology issues guidelines on handling of COVID19 specimen for
        DNA research purposes | 08.04.2020 | 
    
      | Extension
        of validity of recurrent dangerous goods regulations training due to the
        COVID19 pandemic | 08.04.2020 | 
    
      | IRDAI
        permits insurers to grant a moratorium of three months towards payment
        of instalments falling due between 1st March, 2020 and 31st May, 2020 | 08.04.2020 | 
    
      | Information
        on reducing social stigma associated with persons who have contracted
        COVID19 as well as healthcare workers, sanitary workers, and police | 08.04.2020 | 
    
      | Rescheduling
        of Term Loans in the context of outbreak of Covid19 | 08.04.2020 | 
    
      | Revised
        expenditure limits specified for certain ministries, departments for the
        Apr-Jun quarter of 2020-21 in view of the stressed cash position | 08.04.2020 | 
    
      | Ayurvedic
        immunity boosting measures | 07.04.2020 | 
    
      | Extension
        of six months in effective dates under Approved List of Models and
        Manufacturers (ALMM) Order concerning solar PV modules, cells | 07.04.2020 | 
    
      | iGOT
        App on fast-track training of frontline workers | 07.04.2020 | 
    
      | MHA
        direction to states on invoking provisions of the Essential Commodities
        Act to ensure availability of essential goods | 07.04.2020 | 
    
      | Information
        on online training courses for persons on the frontlines of the pandemic
        such as healthcare workers, state government officers and police officer
        on tackling COVID19 | 07.04.2020 | 
    
      | Till
        September 2020, states can be in overdraft continuously for 21 working
        days, instead of the earlier limit of 14 working days; 50 working days
        in overdraft allowed in a quarter | 07.04.2020 | 
    
      | Resource
        material for capacity building of healthcare workers for containment of
        COVID19 | 07.04.2020 | 
    
      | Responses
        to frequently asked questions regarding the central government insurance
        scheme for healthcare workers fighting COVID19 | 07.04.2020 | 
    
      | Advisory
        to facilitate withdrawal of the first instalment of the one-time ex-gratia
        payment | 06.04.2020 | 
    
      | Export
        policy for certain active pharmaceutical ingredients and formulations
        made from these changed from restricted to free | 06.04.2020 | 
    
      | Clarification
        regarding payment of dues by discoms, obligation to pay within specified
        period (45 days or otherwise in PPA) remains, late charges at reduced
        rate applicable | 06.04.2020 | 
    
      | University
        Grants Commission issues advisory on mental health and well-being of
        students during the COVID outbreak | 05.04.2020 | 
    
      | Additional
        advisory on activities that can be be undertaken by State Rural
        Livelihoods Mission and Self-Help Group networks to contain and spread
        awareness about COVID19 | 04.04.2020 | 
    
      | Advisory
        to start rapid antibody based blood test for COVID19 | 04.04.2020 | 
    
      | Allows
        persons, whose applications for lower tax collection,deduction at source
        are not approved, to use previous certificate till June | 04.04.2020 | 
    
      | Clarification
        by MNRE on Must Run status of Renewable Energy Stations during lockdown,
        no curtailment except for grid safety reasons allowed | 04.04.2020 | 
    
      | Containment
        plan for large COVID19 outbreaks | 04.04.2020 | 
    
      | Export
        of hydroxychloroquine and formulations made from hydroxychloroquine to
        remain prohibited without any exception | 04.04.2020 | 
    
      | Exports
        of specified diagnostic kits restricted | 04.04.2020 | 
    
      | For
        life insurance policies whose premiums fall due in March and April 2020,
        an additional grace period of 30 days will apply | 04.04.2020 | 
    
      | Guidelines
        on the handling on major supplies of oxygen and ensuring adequate supply
        of oxygen in hospitals | 04.04.2020 | 
    
      | Arogya
        Setu App which connects citizens with health services and provides
        information regarding COVID19 | 03.04.2020 | 
    
      | Extension
        of Airworthiness Review Certificate (ARC) during the lockdown phase of
        COVID19 | 03.04.2020 | 
    
      | Extension
        of validity of ship sanitation certificate for all Indian registered
        vessels operating on the coast of India in view of the COVID outbreak | 03.04.2020 | 
    
      | Extension
        of validity of certain approvals and license, authorisations issued
        under the Aircraft Rules, 1937 related to COVID19 Lockdown | 03.04.2020 | 
    
      | Further
        clarifications issued to Chief Secretaries of states on MHA Guidelines
        dated March 24 regarding what constitutes essential supplies | 03.04.2020 | 
    
      | Foreign
        inward remittances from non-residents is permitted for Prime Minister’s
        Citizen Assistance and Relief in Emergency Situations (PM-CARES) Fund | 03.04.2020 | 
    
      | Fourth
        Addendum issued to MHA Guidelines dated March 24 on social distancing.
        These exempt truck repair shops, agricultural machinery (and its supply
        chain), and tea industry | 03.04.2020 | 
    
      | Extension
        of validity of seafarer's CoC and statutory certificates, periodical
        surveys and audits of Indian registered ships in view of COVID outbreak | 03.04.2020 | 
    
      | Guidance
        to states on human resources that can be mobilized for COVID19
        management along with possible role assignments and their training
        requirements | 03.04.2020 | 
    
      | Information
        on home-made protective cover for face and mouth | 03.04.2020 | 
    
      | Information
        for persons experiencing alcohol withdrawal during the lockdown | 03.04.2020 | 
    
      | RBI
        notifies change in trading hours for various markets such as government
        security or foreign currency trades | 03.04.2020 | 
    
      | RBI
        to conduct targeted long term repo operation for additional Rs 25,000
        crore of 3 year tenor on April 9, to ease liquidity | 03.04.2020 | 
    
      | Release
        of Rs 11,092 crores approved by the centre to states under the State
        Disaster Relief Fund | 03.04.2020 | 
    
      | Request
        to states to communicate the exceptions allowed for agriculture to all
        field agencies, to ensure smooth harvesting and sowing | 03.04.2020 | 
    
      | Addendum
        issued to MHA Guidelines dated March 24 on social distancing | 02.04.2020 | 
    
      | Clarification
        issued to MHA Guidelines dated March 24 on social distancing | 02.04.2020 | 
    
      | MHA
        instructions to states,UTs on compliance with Supreme Court directions
        on curbing fake news and providing basic amenities to migrant workers | 02.04.2020 | 
    
      | MHA
        instructions to states,UTs on wide circulation of penal provisions under
        the DM Act and IPC for violating the lockdown | 02.04.2020 | 
    
      | Scanned
        copies of pre-registration and other documents for registration under
        European Union Generalised System of Preferences to be accepted | 02.04.2020 | 
    
      | Various
        health and travel related advisories issued earlier to remain in force
        till further orders are passed | 01.04.2020 | 
    
      | Central
        services medical attendant beneficiaries may purchase medication for
        chronic diseases from their local pharmacies till April 30, 2020 based
        on prescriptions already held by the beneficiaries | 01.04.2020 | 
    
      | Contract
        medical practitioners under Railways whose term was terminated or about
        to be terminated may be engaged as medical practitioners to deal with
        COVID | 01.04.2020 | 
    
      | Clarification
        regarding moratorium to discoms for payments, must run status to RE
        generating stations, regular payment to RE generating stations required | 01.04.2020 | 
    
      | Guidelines
        for dialysis of COVID19 Infection | 01.04.2020 | 
    
      | Increases
        the limit on Ways and Means Advances (temporary loans from RBI to
        governments) by 30% for all states, UTs | 01.04.2020 | 
    
      | Information
        on dealing with psychological issues amongst migrant workers during
        COVID19 pandemic | 01.04.2020 | 
    
      | Information
        on taking care of mental health of children during COVD19 pandemic | 01.04.2020 | 
    
      | Letter
        to Chief Secretaries of all states on compliance of central government
        directions to deal with migrant workers and essential supplies | 01.04.2020 | 
    
      | MNRE
        issues instructions regarding invoicing of renewable energy supplies,
        invoices over email can be accepted instead of hard copies | 01.04.2020 | 
    
      | RBI
        decides it is not necessary to implement countercyclical capital buffer
        (CCyB) for a period of one year | 01.04.2020 | 
    
      | RBI
        provides extension in time period for realisation of export proceeds
        from nine months to 15 months for exports upto July 31, 2020 | 01.04.2020 | 
    
      | The
        validity of central government health scheme cards expiring on March 31
        for pensioner beneficiaries contributing annually and central government
        employees superannuating on March 31, 2020 will be extended | 01.04.2020 | 
    
      | Staff
        due for periodic medical examination need not be sent for examination
        till April 30, 2020 | 01.04.2020 | 
    
      | Relaxation
        of six weeks to telecom service providers for filing monthly and
        quarterly reports with TRAI due in April 2020 | 29.03.2020 | 
    
      | Guidelines
        for the handling, treatment and disposal of waste generated during the
        treatment, diagnosis or quarantine of COVID19 patients | 25.03.2020 | 
    
      | Format for data to be furnished by OSPs in respect of Work From Home with reference to DoT HQ letter dated 13 March 2020 | 24.03.2020 | 
    
      | Relaxation in the T&C for Other Service Provider in the wake of Corona virus COVID-19 concerns | 13.03.2020 | 
    
      | Visa restrictions issued by Bureau of Immigration
        (BOI) after meeting of GoM on COVID19 |  11.03.2020 | 
    
      | Guidelines
        for setting up quarantine facilities for persons exposed to COVID19 |   | 
    
      | Updated
        guidelines for dialysis of COVID19 patients |   |