Cost of documents
When you use Transactional Pricing (Prepaid Card/Credit Card), you
incur a charge for each transaction you complete. Transaction
includes retrieving a document using search (manu Search/Legal Search)
or a hypertext link or search within search.
Non Chargeable Transactions
The following features, services and databases are
free on which you do not incur any transactional charges.
Case Summary section under Supreme Court.
Table of Content.
Cause Lists, Associations, Directory, Maxims, Links, Supreme Court Status, Daily Court Order, Calendar.
You can
view the document viewed, for three days from the date you first viewed
the document without paying again.
This can be from Account Status.
"Print this Page" and "Email this page" is not
chargeable
Chargeable Transactions
The following requests are considered chargeable
transactions under the Transactional Pricing Method :
Retrieving documents using Search
Retrieving documents using Hypertext Links, including documents displayed on the TOC or Search Within Search.
Every search is chargeable @ Rs. 10/- per search.
Note : A transaction charge is incurred as soon as a document
begins to load. Therefore, even if you click your browser's stop or
back button before the document is displayed on your screen, you will be
charged for the transaction.
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