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About the Competition |
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Manupatra as a service provider to the legal fraternity, undertook an intellectual exercise of organizing an Annual Essay Competition for law students in 2004. We are now in the Fifth consecutive year of conducting this Competition.
The competition endeavours to encourage and promote creative thinking and knowledge of legal understanding and research amongst students. The competition is intended to be an award for cogency & novelty of thinking an issue of contemporary reference. This award is not for declamation or articulation skills.
We have been receiving a consistent overwhelming response to the competition over the years, with 1050 students from 150 different colleges participating in 2007. It has been our endeavor to innovate and introduce new elements to motivate the students through this competition. Apart from cash prizes worth Rs 100,000/- Manupatra compiles the best entries in a publication Anthology D'essai. The anthology is printed at the conclusion of the competition and a copy is sent to all participating colleges alongwith a personal copy to all finalists. |
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Topics |
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 Justice without power is inefficient; power without justice is tyranny
Anti-trust laws are rightly the Magna Carta of free enterprise
Intellectual Property: The dominant force in future commercial transactions comprising mergers and acquisitions
Plea Bargaining: A unique remedy to reduce backlog in Indian courts
Entry of foreign law firms: Boon or bane for Indian lawyers
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Jury |
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Justice J.S. Verma, Former Chief Justice of India and Former Chairman National, Human Rights Commission.
Dr. N.R. Madhava Menon, Former Director, National Judicial Academy Bhopal, and National Law School of India, Bangalore.
Nishith Desai, Nishith Desai Associates, Mumbai.
Justice P. K. Balasubramanyam, Former Judge, Supreme Court of India.
Justice Ruma Pal, Former Judge, Supreme Court of India.
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Prizes |
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I st Prize Rs 20,000
II nd Prize Rs 15,000
III rd Prize Rs 10,000
IV th Prize Rs 7,500
V th Prize Rs 5,000
Prize for Best Essay from Ist Yr. batch Rs 10,000.
Award for the University from which the winning entry comes.
Award for the University from which the maximum entries are received.
Certificates of participation to all participants.
Introducing a new category* : Best Essay from each college [ a college from which atleast 30 entries are received to qualify for this ]
Internship with the best firms is the winning prize
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Internship duration of 4 weeks
As per rules and regulations of the firm
Stipend if paid will be as per the policy of the individual firm
On conclusion of the competition, Manupatra will co-ordinate between the winners and the firms to get the Internship initiated
The best essay from each college category and the short listed entries from other colleges (which do not qualify in the above ) will qualify for the final rounds.
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Eligibility |
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Full-time law student in any degree college/law school in India/Sri Lanka/Pakistan/Bangladesh
Students of Post graduate programs not eligible
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Submission |
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Last date for submission 31st July 2008 |
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Send your entries at
Email: essay@manupatra.com
Post: Essay Competition, Manupatra , B-37 Sector 1, NOIDA, 201301, U.P
For more Information log on to: www.manupatra.com/essay |
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