Law libraries

Fastcase puts the whole national caselaw library on your desktop with online access to more than 5.5 million documents. Most collections date back to 1950 and are updated within 24-48 hours of the courts' decisions.

Case Law - Federal Libraries

U.S. Supreme Court (1944)

1st Circuit

2nd Circuit

3rd Circuit

4th Circuit

5th Circuit

6th Circuit

Federal District Courts (1944)

 

Board of Immigration Appeals

Special Ct., Reg. Rail Reorg. Act

 

Ct. of Cust. & Patent Appeals

1754 - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1912 - Current

 

1996 - Current

1974 - 2001

 

1929 - 2001

7th Circuit

8th Circuit

9th Circuit

10th Circuit

11th Circuit

DC Circuit

Federal Circuit

Federal

Bankruptcy Courts

Tax Court

U.S. Court of

Int'l Trade

 

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1 F.2d - Current

1982 - Current

1979 - Current

 

1924 - Current

1980 - 2001

 

 

 

Case Law - State Libraries 

Alabama

Alaska

Arizona

Arkansas

California

Colorado

Connecticut

Delaware

District of Columbia

Florida

Georgia

Hawaii

Idaho

Illinois

Indiana

Iowa

Kansas

Kentucky

Louisiana

Maine

Maryland

Massachusetts

Michigan

Minnesota

Mississippi

Missouri

1950 - Current

1959 - Current

1950 - Current

1875 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1945 - Current

1950 - Current

1950 - Current

1959 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

Montana

Nebraska

Nevada

New Hampshire

New Jersey

New Mexico

New York

North Carolina

North Dakota

Ohio

Oklahoma

Oregon

Pennsylvania

Rhode Island

South Carolina

South Dakota

Tennessee

Texas

Utah

Vermont

Virginia

Washington

West Virginia

Wisconsin

Wyoming

 

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1875 - Current

1875 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

1950 - Current

 

As a convenience to its subscribers, Fastcase also frames select statutes, regulations, and administrative materials directly from all 50 states.

Statutes, Regulations and Administrative Codes

Jurisdictions

Statutes and Codes

Regulations and

Administrative Codes

Federal

Alabama

Alaska

Arizona

Arkansas

California

Colorado

Connecticut

Delaware

District Of

Columbia

Florida

Georgia

Idaho

Illinois

Indiana

Iowa

Kansas

Kentucky

Louisiana

Maine

Maryland

Massachusetts

Michigan

Minnesota

Mississippi

Missouri

Montana

Nebraska

Nevada

New Hampshire

 

New Jersey

New Mexico

New York

North Carolina

North Dakota

Ohio

Oklahoma

Oregon

Pennsylvania

Rhode Island

South Carolina

South Dakota

Tennessee

Texas

Utah

Vermont

Virginia

Washington

West Virginia

Wisconsin

Wyoming

U.S. Code

Code of Alabama

Alaska Statutes

Arizona Revised Statutes

Arkansas Code

California Code

Colorado Revised Statutes

Connecticut General Statutes

Delaware Code

District of Columbia Code

 

Florida Statutes

Code of Georgia

Idaho Statutes

Illinois Compiled Statutes

Indiana Code

Code of Iowa

Kansas Statutes

Kentucky Revised Statutes

Louisiana Code & Revised Statutes

Maine Revised Statutes

Maryland Statutes

Massachusetts General Laws

Michigan Compiled Laws

Minnesota Statutes

Mississippi Code

Missouri Revised Statutes

Montana Code Annotated

Nebraska Statutes

Nevada Revised Statutes

New Hampshire Revised Statutes

 

New Jersey Permanent Statutes

New Mexico Statutes

New York Consolidated Laws

North Carolina General Statutes

North Dakota Century Code

Ohio Revised Code

Oklahoma State Statutes

Oregon Revised Statutes

Not Available

Rhode Island General Laws

South Carolina Code of Laws

South Dakota Codified Laws

Tennessee Code

Texas Statutes

Utah Code

Vermont Statutes

Code of Virginia

Revised Code of Washington

West Virginia State Code

Wisconsin Statutes & Annotations

Wyoming Statutes

U.S. Code of Federal Regulations

Alabama Administrative Code

Alaska Administrative Code

Arizona Administrative Code

Arkansas Register

California Code of Regulations

Code of Colorado Regulations

Connecticut Banking Regulations

Delaware Register of Regulations

D.C. Office of Documents &

Administrative Issues

Florida Administrative Code

Georgia Regulations

Idaho Administrative Rules

Not Available

Indiana Administrative Code

Iowa Administrative Code

Not Available

Kentucky Administrative Regulations

Louisiana Administrative Code

Code of Maine Rules

Code of Maryland Regulations (COMAR)

Code of Massachusetts Regulations

Michigan Administrative Code

Minnesota Rules

Mississippi Administrative Regulations

Missouri Code of State Regulations

Administrative Rules of Montana

Nebraska Administrative Code

Nevada Administrative Code

New Hampshire Code of Administrative

Rules

Not Available

New Mexico Administrative Code

New York City Administrative Decisions

North Carolina Administrative Code

Not Available

Ohio Administrative Code

Oklahoma Administrative Code

Oregon Administrative Rules

Pennsylvania Code

Not Available

South Carolina Code of Regulations

South Dakota Administrative Rules

Tennessee Rules and Regulations

Texas Administrative Code

Utah Administrative Rules

Not Available

Virginia Administrative Code

Washington Administrative Code

West Virginia Code of State Rules

Wisconsin Administrative Code

Wyoming Rules and Regulations