PRE-PAID CARD

Prepaid cards are suitable for clients who need to access manupatra database less frequently.  The prepaid cards are available in denomination of ` 10000/- with the validity period of 1 year.

S. N.
Prices/Document ( ` )
Validity Period
     
1
10000
365 Days

Note: 
A.  Pre-paid cards are valid for 1 year or till such time your card amount is not exhausted whichever is earlier. however if the same is recharged within 10 days of the expiry of the card, the unused amount will be added to the renewed amount. 
 
B. Pre-paid cards also includes Service Tax @10.30 %

To become a pre paid card member please write to us at contact@manupatra.com

Cost of documents

When you use Transactional Pricing (Prepaid Card), you incur a charge for each transaction you complete.  Transaction includes retrieving a document using search (manu Search/Legal Search) or a hypertext link or search within search.

Non Chargeable Transactions

The following features, services and databases are free on which you do not incur any transactional charges.

  • Case Summary section under Supreme Court.
     

  • Table of Content.
      

  • Cause Lists, Associations, Directory, Maxims, Links, Supreme Court Status, Daily Court Order, Calendar.
     

  • You can view the document viewed, for three days from the date you first viewed the document without paying again.  This can be viewed from Account Status. 
     

  • "Print this Page" and "Email this page" is not chargeable

Chargeable Transactions

The following requests are considered chargeable transactions under the Transactional Pricing Method :

  • Retrieving documents using Search
     

  • Retrieving documents using Hypertext Links, including documents displayed on the TOC or Search Within Search.
     

  • Every search is chargeable @ ` 10/- per search. 

Note : A transaction charge is incurred as soon as a document begins to load.  Therefore, even if you click your browser's stop or back button before the document is displayed on your screen, you will be charged for the transaction.

LEGAL SECTION

  Item
Prices/Document ( ` )
   
 
Judgments
 
Rate ( ` )
   
  Judgments & Orders  
  Supreme Court
60
  High Court & Tribunals
60
   
  Others  
  Forms (per form)
50
  Acts (per document)
25
  Court Fee, Stamp Duty (per document)
30
  Court Rules (per document)
20
  Ordinances (per ordinance)
350
 
   BUSINESS & POLICY SECTION

  Item
Rate ( ` )
Remarks
     
  WTO (per document)
30
 
  ANTI-DUMPING (per document)
40
 
  INDIAN INDUSTRIAL POLICY (per   document)
20
 
  ENVIRONMENT (per document)
40
 
  CAPITAL MARKET (per document)
20
 
  ARBITRATION  (per rule)
100
 
  FOSFA & GAFTA ( per document)
1000
 
  DIRECT TAXATION (per document)
40
 
  Notifications & Circulars (per   notification/circular)  
200
available on request through E-mail
  Pending bills (per bill)
350
 
  INTELLECTUAL PROPERTY RIGHTS and   Cyber Laws (per document)
40
 
  FOREIGN TRADE POLICIES AND   PROCEDURES (per document)
20
 
  FOREX & Banking
20
 
  Indirect Taxation
40
 
  Corporate Laws
40
 
  Agreements, Deeds
50-500
 
  Human Rights
50
 
  Committee Reports
500
 
  Media & Communication
40
 
  Labour Laws
40
 
  COMPLIANCE ALMANAC
50
 
  INSURANCE
30
 
  MINES AND MINERALS
50
 
  POWER AND ENERGY
40
 
      
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