manupatra offers easy and flexible pay-by-use and unlimited access subscription options  for you to access the information at  manupatra. For more details click on Product & Pricing. Once you become a registered member of manupatra, you gain access to a comprehensive legal and business database, at the click of a button.  

   First Time Users may become Registered Members Online /Offline


Online Memberships

If you are a First Time User and wish to become a Registered Member of manupatra, simply fill in the Registration Form below. Please send a cheque/demand draft payable at New Delhi, drawn in favour of Manupatra Information Solutions Pvt. Ltd. for the total amount due from you based on the payment plan chosen. Registering online will generate a unique Customer ID (which will also be e-mailed to you at the e-mail address provided by you), which must be mentioned at the back of the cheque/demand draft. 

Your account will be activated as soon as we receive your cheque/demand draft. You will be intimated about the activation of your account via e-mail.

Fields marked by * are mandatory

First Name* :
Last Name* :
Company Name:

(# Enter Company Name, for Corporate Account Usage.)
Email* :
Address* :
Day-Time Phone :
Evening-Time Phone:
Mobile :
Fax :
City* :
State :
Country :
Pin / Zip Code :
Date of Birth:
Profession :    
Practice Areas :      
Firm Size :                 
Position :

(# For Firm & Corporate Members Only.)
 
Membership Plan : 

   Please select the module for which you wish to subscribe to from the drop down menu.


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(#Enter a  preferred Sign in Name. (max: 12characters))
Password* :                 
Confirm Password* :   

(Note - password has to be of minimum 6 characters and cannot be same as the sign-in Name.)
 
I have read and understood  the terms & conditions and accept the same.
 

  

First Time Users, may also become Registered Members of manupatra, by submitting a fully filled Registration Form, via post. You simply need to take a print of the registration form, fill it, attach a cheque/demand draft payable at New Delhi in favour of Manupatra Information Solutions Pvt. Ltd. and mail it to us at our address. Your account will be activated as soon as we receive your cheque/demand draft.
 
You will be intimated about the activation of your account and your unique Customer ID via e-mail.

Click here to download the Registration Form

   Click here to download the membership form in Adobe Acrobat PDF file format.

   Click here to download the membership form in Microsoft Excel file format.
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