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   Roundup No. : 290   February 02, 2010  
 
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News : Manupatra in news again being the First Law Publisher in India to launch a book on Kindle

The Code of Civil Procedure, 1908 - Third Edition
The White Book - Giving you the edge on Civil Procedure

 

ITechLaw India 6th International Asian Conference
4-5 February 2010, Hotel Taj West End, Bangalore

Manupatra proudly introduces its Publications on Kindle

Manupatra Newsline (January 2010 issue)
   
  
 
     
 
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