An outstanding team of expert speakers has been assembled to enable you to
  • Understand the policies that underpin and influence the operation of competition law;
  • Discuss the various aspects of the new enactment and analyse aspects of competition policy and laws related thereto
  • Comprehend the interface and linkage with the Indian industry and the economy.
  • Be able to apply the knowledge of competition law in a commercial context
  • Develop and understand the various compliance requirements related to competition law and business.
  • Update on the  current debates on the reform of competition law
Above all, this programme is the perfect opportunity for you to question a panel of experts on any aspects of this complex area which are of particular concern to you.

Also…
  • Listen to industry experts and practitioners
  • Keep ahead with in-depth business insights
  • Participate in informed and independent debates
  • Network with your peers and develop new contacts
 
     
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