100000+
Users

About Us

Manupatra is a leading brand that has been innovating at the intersection of technology and law since 2000. As a digital pioneer, Manupatra was the first to offer electronic accessibility to Indian and international legislative, regulatory, and procedural materials through an exhaustive database. With the use of analytics, enterprise search, and information retrieval technology such as ML, AI, and NLP, we deliver powerful decision-making tools to our users across the globe.

Through the years, we have expanded our product range to include technology tools for Compliance Management, Contract Management, Case Management, Case Tracking, IPR Management, Online Learning and more. We strive to be the essential partner for legal professionals, aiding them in winning cases, enhancing work efficiency, and delivering superior client service.