ARUNACHAL PRADESH

• Guidelines in view of recent surge in Covid-19 Cases. Dated 18.06.2022

• Notification regarding maintenance of court decorum while present in virtual court proceeding, Dated 13.09.2021

• Notification regarding guidelines for resumption of physical Courts and reopening of Bar rooms, Dated 04.09.2021

• Notification Regarding Maintaining the Decorum in Virtual Courts, Dated 24.08.2021

• Notification Dated 06.08.2021

• Order Dated 16.03.2020