Corrigendum to the Modified SOP for Physical Hearing, Dated 02.04.2022
Modified SOP for Physical Hearing, Dated 01.04.2022
Resumption of Guided Tour of Supreme Court and Re-opening of Supreme Court Museum, Dated 24.03.2022
Notice regarding hearing of cases w.e.f 14.02.2022 Dated 14.02.2022
Circular Modified SOP notified on 07.10.2021 for hearig before the honble court shall stand revived w.e.f. 14.02.2022. Dated 07.02.2022
Circular dated 07.01.2022 reg. Covid-19 testing facility timings in the Supreme Court premises behind UCO Bank Utility Area Dated 07.01.2022
Notice Regarding Hearing of Matters in Virtual Mode w.e.f. 07.01.2022. Dated 06.01.2022
Circular Regarding Suspension of Modified SOP Notified on 7.10.2021 for Physical Hearing (With Hybrid Option) Dated 02.01.2022
Circular Regarding Hearing of Cases Through Virtual Mode w.e.f 03.01.2022. Dated 02.01.2022
Circular Regarding Suspension of Modified SOP Notified on 7.10.2021 for Physical Hearing (With Hybrid Option) Dated 02.01.2022
Notice regarding amended Clause 5 of modified SOP for physical hearing (with hybrid option) before the Honble Court as notified on 07.10.2021. Dated 21.10.2021
Modified Standard Operating Procedure dated 7.10.2021 for physical hearing (with hybrid option), Dated 07.10.2021
Standard Operating Procedure for Physical Hearing (with Hybrid Option) Dated 28.08.2021
Supreme Court to hear only Urgent Matters, Dated 20.04.2021
SOP Pertaining to Requisition of Books on 17.09.2020
Limited Physical Hearing-User Guide for e-Nomination of Counsel, e-Nomination of Clerks, e-Application for Special Hearing Pass and e-Submission for Self Declaration, Dated 12.09.2020
Training Session on Updated Version of e-Filing Systems for Registered Clerks of AORs, Dated 01.09.2020
Circular Regarding Hearing of Matters Before Hon'ble Court Through Physical Hearing, Dated 31.08.2020
Standard Operating Procedure for limited physical hearing, Dated 30.08.2020
Change in Timings of Hearing on the Court of Ld. Registrar w.e.f. Dated 28.08.2020
Established Help-lines in Consolidation of All Circulars Related to Online Filing and Various Other Purposes, Dated 18.07.2020
Supply of Various Items Related to Prevention of COVID 19, Dated 11.07.2020
SOP for party-in-person and the Registry for hearing of matters though VC Teleconferencing before the Ld. Registrars, Dated 11.7.2020
Standard Operating Procedure for Ld. Advocate or Party-in-person for e-Filing, Mentioning, Listing and Video Conferencing Hearing, Dated 04.07.2020
Regarding Feasibility Of Physical Appearance Of The Advocates In The Court, Dated 02.06.2020
Circular Regarding Guidelines for entrants to Lawyers Chambers Blocks(COVID-19), Dated 22.05.2020
Notice
Circular regarding CJI directions to contain spread Corona-virus
Notice Regarding Regular Hearing Matters Listed On Tuesday The 17th March, 2020 Before All Courts Will Not Be Taken Up For Hearing And Same Stand Cancelled.
SUPREME COURT OF INDIA- Circular Dated 14.03.2020
SUPREME COURT OF INDIA- Circular Dated 14.03.2020
SUPREME COURT OF INDIA- SELF DECLARATION FORM