Cost of documents
When you use Transactional Pricing (Prepaid Card/Credit Card),
you incur a charge for each transaction you complete. Transaction
includes retrieving a document using search (manu Search/Legal Search) or a
hypertext link or search within search.
Non Chargeable Transactions
The following features, services and databases are free on
which you do not incur any transactional charges.
 Case Summary section under
Supreme Court.
Table of Content.
Cause Lists, Associations,
Directory, Maxims, Links, Supreme Court Status, Daily Court Order, Calendar.
You can view the document
viewed, for three days from the date you first viewed the document without
paying again.
This can be from Account Status.
"Print this Page" and "Email
this page" is not chargeable
Chargeable Transactions
The following requests are considered chargeable transactions
under the Transactional Pricing Method :
Retrieving documents using
Search
Retrieving documents using
Hypertext Links, including documents displayed on the TOC or Search Within
Search.
Every search is chargeable @
Rs. 10/- per search.
Note : A transaction charge is incurred as soon as a document
begins to load. Therefore, even if you click your browser's stop or back
button before the document is displayed on your screen, you will be charged for
the transaction.
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