About
Manupatra by Credit Card
Manupatra by credit card is a document retrieval service from Manupatra. With
either a credit card or a Manupatra subscription, you have instant access to an
extensive array of materials on Manupatra, including Supreme Court & High
Court Judgments, Central and State Acts, Draft documents, Notifications etc.
Understanding
Pricing
Your usage in this service can be paid by
having charges billed to your Manupatra account, if you have one. Pricing for
Searching and retrieving documents will vary from document to document. For
each document a prompt will be displayed. This prompt lists the price that
would be applicable to the transaction you may have selected.
During registration you establish a credit card account, to which charges are
billed. If you have a Manupatra subscription, you can also establish a credit
card account.
If you pay by credit
card:
The price of retrieving a document or searching will vary depending on the type
of document.
Charges are applied monthly to the credit card you provide at the time of
registration.
Documents Retrieving
You can retrieve a document via the following methods:
By finding a document using its citation or title or word(s)/phrase.
By clicking a link for a referenced document in an already
retrieved document
Searching
You are charged for a Search. A search within a search is also charged. A
document that you have retrieved can be viewed for 3 days without incurring any
additional charge. If you click on a hyperlink in a document you would be
charged for the document.
Printing
Printing charges are included in the cost of each retrieved document. In other
words, while you are viewing a document you can print it at no extra charge.
Documents can also be printed using PDF option without any additional charge.
Related Topics
Frequently Asked Questions