Content Detail

pdf Content sheet 1
pdf Content sheet 2
pdf Content sheet 3
pdf Content sheet 4

Full Text of Judgments

Judgments are on all subjects of law

Equivalent Citations to multiple print journals

Case Notes* describing holding of each judgment incorporating key facts and reasoning

Catch Words in all judgments

Hyperlink to full text of judgments referred within the Judgment

Overruled /Reversed status of Judgments

Additional Coverage of Labor Law, Service Tax and Family Law Cases

More Accident and Compensation Cases: About 4000 Accident and Compensation cases under the subject Insurance have been added in various courts on the site.

Pre-1950 Judgments Available: Judgments pertaining to period before 1950 are now available through search option. The courts covered for this period include: Allahabad, Calcutta, Nagpur, Oudh, Federal Court, Privy Council

Legal Search: Search by citation: Search using only journal’s name and year or volume

Judgment Search by Selecting Bench

Case Note Search Field in Legal Search: Text search specifically within head notes possible

Case Law search by selecting Court Bench : Refine case law search on the basis of bench delivering the judgment

Interactive Timeline/ Authority Check (Beta): The Interactive Time line makes it easy to pick out the best cases from a large collection of results by displaying cases in an intuitive graphical format

More Equivalent Citations: Citation database enhanced with the additional citations of Andhra Law Times – Criminal (ALT), Andhra Legal Decisions – Criminal (ALD) and Gujarat Law Reporter (GLR)