Bar Association and Professional ethics : A Study in the light of Supreme Court’s decision in A.S.Mohammed Rafi’s Case
– Dr. Mukund Sarda

The Author analyses the legality of the Bar Association resolution not defend a particular person or persons in a particular case

National Food Security Bill and its Implications for Kerala
– Dr. Nirmala Padmanabhan & Maria Mathew

This article deals with the Food security Bill and its impact thereof. In this connection a brief discussion is made on the recommendations made and the points that needs to be observed by the Government while implementing the Bill and how it will affect food deficit States like Kerala.