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Administration of Central Vigilance Commission: A critical Analysis The article discusses the history, legislation, structure and the effectiveness of the Central Vigilance Commission in the Indian context, concluding with some valuable suggestions to improve the working of this important organisation. Changing Mechanisms in Copyright Ontology: Digital Rights Management The article depicts the technical as well as practical aspects of copyright law in the digital world, in the background of the interesting culture clash between the copyright owning community and the Internet generation. |
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