HIMACHAL PRADESH

Orders issued by Disaster Management Cell

23.06.2021

Letter regarding revised COVID vaccination strategy for 18-44 years age group

12.06.2021

Letter to all CMO regarding allocation of 2nd consignment of State procured vaccine

09.06.2021

Letter to all CMO regarding COVID vaccination strategy

09.06.2021

Notification regarding prioritized groups for the purpose of COVID vaccination

09.06.2021

SOPs- Letter for 2nd dose Prior to prescribed

08.06.2021

Letter to all CMOs regarding procurement of vaccine by private hospital and registration of private industrial CVCs

04.06.2021

Letter regarding extending COVID Vaccination at workplace to employees above 18 years and their family members

03.06.2021

Notification reg. HP Epidemic Disease (Mucormycosis) Regulations 2021

22.05.2021

Letter regarding Facilitate access to COVID vaccination for persons with disability use of UDID

08.05.2021

Letter regarding Reactivation of Treatment

03.04.2021

Letter to districts for steps to be taken for Recent increase in COVID Cases

09.03.2021

Initiatives to strengthen AEFI Surveillance system for COVID 19 vaccination in the state

27.12.2020

Recommendation of State Covid Clinical Team

04.11.2020

Covid 19 Appropriate Behaviour Jan Andolan

27.10.2020

Regarding Augmentation of Ambulances for COVID 19 Activities

01.10.2020

Regarding issue of directions in pursuance of Hon'ble Supreme Court

07.09.2020

Advisory for Managing Workers in COVID and Non COVID Areas of Hospital

28.08.2020

Circular Regarding Clinical Protocol

28.08.2020

Consolidated Advisory for Testing Sampling for COVID19 with RTPCR CBNAAT TrueNat Antigen Antibody Tests

28.08.2020

Circular for All Non-Covid Hospitals

07.08.2020

Notifications Regarding RT- PCR

31.07.2020

Final Advisory for Rapid Antigen Test

27.07.2020

Guidelines for Home Isolation of Very Mild, Presymptomatic Asymptomatic of Covid 19

23.07.2020

Home isolation guidelines

23.07.2020

Revised List of Districts having High Number of COVID Cases

13.07.2020

Instructions for Dialysis in view of COVID-19 in the state

10.07.2020

TrueNET for COVID-19 Mapping and Guidelines

08.07.2020

Second Interim Guidance for Blood Transfusion

02.07.2020

Guidelines regarding Re-use of N-95 Masks in Non-COVID Areas

06.06.2020

Revised Clinical Protocols - Use of dexamethasone

30.06.2020

Revised list of cities or areas having high load of infected cases of COVID-19

12.06.2020

Order regarding Inter-State travellers quarantine

01.06.2020

Order regarding revised arrangement for sample testing from various districts

29.05.2020

Office Order regarding RT PCR Application of India

30.04.2020

Office Order regarding the updation of entries on COVID19 GOI Portal

30.04.2020

Advisory on Rapid Antibody Blood Tests as received from ICMR for two Companies

28.04.2020

Immunization guidelines during and post COVID Crisis

28.04.2020

Order under the COVID Regulations for Covid Care centers and dedicated Covid health centers

28.04.2020

Guidance note of India COVID19 Emergency response and Health System preparedness package

28.04.2020

Integrated Government Online Training (iGOT) for COVID19 management

24.04.2020

Measures undertaken regarding safety of Health Workers

24.04.2020

Regarding coordination of various departments of Medical Colleges for strengthening surveillance, response for COVID19

22.04.2020

Regarding guidelines for detection of COVID cases in non covid health facilities

22.04.2020

Arrangement of sampling from various districts

22.04.2020

Letter to Deputy Commissioners to ensure certain categories of people download Arogya Setu App

22.04.2020

Updated containment plan for large outbreaks of COVID19 as per directions of MoHF

18.04.2020

Regarding additional activities to be allowed after 20th April 2020 onwards as per directions of MHA

18.04.2020

Guidance note for essential health services during COVID19 outbreak

18.04.2020

Order regarding border Management

16.04.2020

Order regarding persons leaving from relief camps

16.04.2020

Guidance note for the maintenance of essential health services

15.04.2020

Order regarding prohibition of spitting of smokeless tobacco, Sputum etc in public places

14.04.2020

Prohibition of Disinfections Tunnels

14.04.2020

Order regarding media briefing at fixed time

11.04.2020

Extended sampling protocol for community surveillance

11.04.2020

Revised Guidelines for Dialysis of COVID19 patients

10.04.2020

National Blood Transfusion Guidelines

10.04.2020

Advisory regarding social stigma associated with COVID19

10.04.2020

Specific actions to be taken by District Administration for cluster containment

09.04.2020

Order regarding the chemotherapy for cancer cases during COVID19 lockdown

09.04.2020

Notification of S.S. Memorial Ashriwas Hospital Chamba as secondary level dedicated isolation facility for confirmed COVID19 (Category Red Persons)

09.04.2020

Notification of Aggarwal Trust Dharamshala, Jawalamukhi as secondary level dedicated isolation facility for confirmed COVID19 (Category Red Persons)

09.04.2020

Notification of Charitable Hospital, Bhota as secondary level dedicated isolation facility for confirmed COVID19 Category Red Persons

09.04.2020

Notification of Civil Hospital ,Sarahan as secondary level dedicated isolation facility for confirmed COVID19

09.04.2020

Order for secondary isolation facilities for confirmed Red Category cases under COVID Regulations

07.04.2020

Notification of ESI Katha (District Solan) as secondary level dedicated isolation facility for confirmed cases of COVID19

07.04.2020

List of Training resources for capacity building of health care professionals for COVID19 management

07.04.2020

Order to Private Hospitals for SARI patients

06.04.2020

Guidelines for handling, treatment and disposal of waste generated during treatment, diagnosis & quarantine of COVID19 patients

06.04.2020

Guidelines for Quarantine Facilities

06.04.2020

Guidelines regarding containment of large outbreaks of COVID19

05.04.2020

Advisory and Manual on use of Home made protective cover for face and mouth

05.04.2020

Orders of Nodal Officers for Districts for COVID19 Surveillance

04.04.2020

Order regarding the prohibition of sale and use of Bubble Gum, Chewing Gum and similar products

04.04.2020

Notification regarding Nodal Persons for training and capacity building

04.04.2020

Engagement of staff in Health Department on outsourcing basis

04.04.2020

Notification of Medical College-Nerchowk as dedicated Isolation facility for confirmed cases of COVID19

03.04.2020

Guidelines for Dialysis for COVID patients, Mental Health Care of Elderly & Children

02.04.2020

Order regarding the start of telemedicine services through HWCs

01.04.2020

Directions to Private Hospitals

01.04.2020

Dissemination of advisory regarding psychological issues in migrants during COVID19

01.04.2020

Extension of Lock Down Orders

31.03.2020

Detailed guidelines for contact tracing in Himachal Pradesh

31.03.2020

Orders for Active Case Finding in Districts for COVID and under COVID Regulations

30.03.2020

Guidelines regarding the role of Front Line Workers including ASHA, ANM and AWW

30.03.2020

Health Advisory for Elderly Population in view of COVID pandemic

30.03.2020

SOP for reallocation of residents PGs nursing students as a part of hospital management for COVID

30.03.2020

Standard Operating Protocol for transporting a suspected or confirmed case of COVID19

30.03.2020

Dissemination of Guidelines for disinfections of common public places including offices

30.03.2020

Guidance note on Corona Mukt Himachal App

29.03.2020

Guidelines to be followed for conservation of PPEs

28.03.2020

Guidelines for community based tracing and management of contacts

27.03.2020

Order regarding Medical Personnel Re-employment

26.03.2020

Order- Extension of Closure of Offices until 31st March

26.03.2020

Guidelines regarding Model Micro-Plan for containment of Local Transmission of COVID19

26.03.2020

Order under COVID regulations for Private Hospitals

25.03.2020

Order of Addl. Chief Secretary of Health extending the superannuation of medical officers, faculty members and paramedical staff, upto 30th June; and re-employment of those who have retired

25.03.2020

Circular enclosing Union Health Ministry Guidelines regarding rational use of Personal Protective Equipment (PPE)

25.03.2020

Order mandating private hospitals under the Clinical Establishments (Registration and Regulations) Act, 2010 to remain open under the Clause 3 of HP Epidemic Diseases (COVID19) Regulation, 2020

24.03.2020

Order to maintain minimum or skeletal staff

23.03.2020

Rashtriya Bal Swasthya Karyakram teams and vehicles to be used by CMOs for surveillance and other work against COVID19

23.03.2020

Notification regarding appointment of HPAS as OSD for COVID10 Control Room

23.03.2020

Order on sampling protocol after expansion of testing

23.03.2020

Order modifying lockdown order to allow government vehicles

23.03.2020

Order notifying state-wise lockdown

23.03.2020

Order closing government offices from 24th to 27th March

23.03.2020

Governor gives directions to VCs regarding Coronavirus

22.03.2020

Lockdown for Kangra District

22.03.2020

Meeting of state red cross society at Raj Bhawan

22.03.2020

Order to close parlours, gyms etc

21.03.2020

Order to shut down routine OPDs in select Hospitals

21.03.2020

Order notifying institutions for quarantine facility and the number of beds that they will contain

21.03.2020

Order for social distancing in Industries

21.03.2020

Order for staggering attendance of Class III and IV employees in government offices

21.03.2020

Closure of petrol pumps for Janta Curfew

21.03.2020

Communicating revised testing guidelines as given by the central government and testing labs to enter reports on portals

21.03.2020

Communicating testing load to nodal officer to ensure optimum utilisation of testing kits

21.03.2020

Advisory to empaneled hospitals directing them to not allow mass gathering for card preparation and to clean biometric devices after every single use

21.03.2020

Hoarding and Profiteering Prevention Order, 1977 and Commodities Price Marking and Display Order, 1977 invoked

20.03.2020

Last date to pay the water bill extended by a month to prevent crowding

20.03.2020

Letter to CMOs, Principals and Sr. Medical Superintendents asking them to adhere to Union Ministry's advisory on Mock Drills

20.03.2020

Notification banning the entry and exit of all contract carriages and inter-state carriage buses

20.03.2020

Office memorandum stating that permission to travel abroad for either official or personal purposes are deemed withdrawn

20.03.2020

Advisory regarding voluntary blood donation camps

20.03.2020

Advisory to general public advising people who have travelled from other countries or states to take precautions for social distancing and keep himself or herself, self-quarantined

20.03.2020

Letter to District Child Protection Officers designating them as Nodal Officers, directing them to organize awareness camps and set up isolation rooms

19.03.2020

Order banning all domestic and foreign tourists from the state

19.03.2020

Advisory to health institutions to decongest hospitals and enforce social distancing to prevent nosocomial spread of COVID19

19.03.2020

All international travellers to be kept in watchlist

19.03.2020

Letter to all Directors or Principals of all Engineering and Pharmacy Colleges, Polytechnics and ITIs on Preventive Measures to be taken

18.03.2020

Letter to CMOs, Principals of medical colleges and Senior Medical Superintendents asking them to adhere to the Guidelines on Dead Body Management for COVID19 by the Government of India

18.03.2020

Memorandum on preventive measures to be taken to prevent the spread of COVID19 in government offices

18.03.2020

Office memorandum to contain the spread of COVID19

18.03.2020

Order keeping travel from certain countries under watchlist

18.03.2020

Letter to District Programme Officer, Shimla with instructions regarding Nari Sewa Sadan, Mashobra

17.03.2020

Order banning all social, cultural, sports, political, religious, academic, family mass gatherings or gatherings of any kind or purpose

17.03.2020

Amendment to the Himachal Pradesh Hoarding and Profiteering Prevention Order, 1977 to include 2-ply, 3-ply and N95 masks and sanitisers

17.03.2020

3 institutes Re-notified as isolation facilities

17.03.2020

Letter to Superintendent of Nari Sewa Sadan, Mashobra following up on the 17.03.2020 letter

 

Order to advise people to avoid Non-essential movement, social gatherings; entry of public at religious worship shall be stopped

16.03.2020

Letter to Deputy Commissioners, CMOs, Principals and Medical Superintendents giving an advisory on social distancing

16.03.2020

Notification the Himachal Pradesh Hoarding and Profiteering Prevention Order, 1977 for masks and hand sanitizers

16.03.2020

Officer designated as overall clinical in-charge of the state

16.03.2020

Order for protocol to be followed in buses and taxis, and in banks, offices and commercial establishments

16.03.2020

Order keeping travel from certain countries under watchlist

16.03.2020

Order notifying state and district surveillance unit

16.03.2020

Anganwadi centres to close but Take Home Rations to be distributed till 31st March, 2020

16.03.2020

Authorizing certain officers to inspect and seize masks and sanitizers under the Himachal Pradesh Hoarding and Profiteering Prevention Order, 1977 and others

16.03.2020

Skill training to remain suspended till 31st March, 2020

16.03.2020

Order to close Anganwadi centres till 31st March, 2020

14.03.2020

Institutes declared as isolation facilities for Category A Patients

14.03.2020

Institutes declared as isolation facilities for Category Red Patients

14.03.2020

Letter directing specific officers to keep their facilities for Category B persons

14.03.2020

Letter to Addl. Chief Secretary for Health regarding instructions for Old Age Homes, Day Care Centres and Educational Institutes for Differently Abled

14.03.2020

Letter to Administrative Secretaries and Deputy Commissioners for closure of cinema halls but not boarding schools

14.03.2020

Letter to Administrative Secretaries and Deputy Commissioners for closure of schools and other precautions for mass gatherings

14.03.2020

Letter to government colleges directing them to suspend class work and other student activities till 31st March

14.03.2020

Letter to private colleges stating that all education institutions to remain closed till 31st March, 2020 and asking them to suspend class work and other student activities

14.03.2020

Order issuing instructions for the surveillance, prevention, control and treatment of COVID19

14.03.2020

The Himachal Pradesh Epidemic Disease COVID19 Amendment Regulations, 2020, also makes amendments to 11th March order

14.03.2020

Institutes notified as Quarantine Facilities

13.03.2020

Guidelines on the use of masks, home quarantine and containment measures as received from Ministry of Health and Family Welfare

12.03.2020

Order advising postponement of fairs or festivals or melas or tournaments or other such events

12.03.2020

Exemption to employees from marking biometric attendance

06.03.2020

Advisory regarding mass gathering

06.03.2020

Designation of officers as nodal officers

06.03.2020

School and Travel advisory as received from Government of India

06.03.2020

Meeting of the State Level Rapid Response Team

05.03.2020

Designation as clinical incharge

05.02.2020

Release of Flexi Funds under POSHAN Abhiyan to buy Swachchta Kits for Aanganwadi Centres